Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340] [Entire Act] State of West Bengal - Subsection Section 340(f) in West Bengal Municipal Act, 1993 (f)[ use, sale and distribute plastic within the municipal area or throw plastic in the public streets[, drain] [Inserted by s. 16(3) ibid, w.e.f. 1.10.2006.] and tanks, whether private or public and defile water of public and private tanks.]
