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State of Karnataka - Section

Section 22 in The Karnataka Scheduled Castes Sub-Plan And Tribal Sub-Plan (Planning, Allocation And Utilization Of Financial Resources) Act, 2013

22. Budget Release Orders.—Budget Release Orders shall be issued to each department, for the amount provided in the Budget Estimates for the Scheduled Castes Sub-Plan or Tribal SubPlan immediately after passing of the budget by the State Legislature in accordance with the provisions of this Act.