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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(c) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(c)any other matter which, under this Act or the rules or regulations made thereunder, is to be or may be prescribed by bye-laws.