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[Cites 0, Cited by 0] [Section 422] [Entire Act]

State of Uttar Pradesh - Subsection

Section 422(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)from time to time, to build and maintain such Corporation markets, slaughter-houses and stockyards and such stalls, shops, sheds, pens and other buildings or conveniences as may be deemed necessary for the use of the persons carrying on trade or business in, or frequenting, such Corporation markets, slaughter-houses or stockyards;