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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(1)This Act may be called [the Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act] [This Short title was substituted for the Short title 'the Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947' by Maharashtra 24 of 2012, Schedule entry no. 29, (w.r.e.f. 1.5.1960).].