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Gauhati High Court

The Commissioner Of Central Goods And ... vs M/S. Assam Timber Products Pvt. Ltd on 30 October, 2019

Author: Ajai Lamba

Bench: Ajai Lamba, Achintya Malla Bujor Barua

                                                                       Page No.# 1/2

GAHC010218892019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Civil) 3138/2019

            1:THE COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX AND
            CENTRAL EXCISE
            MILAN NAGAR, LINE- F, P.O. - C. R. BUILDING, DIBRUGARH- 786003.

            VERSUS

            1:M/S. ASSAM TIMBER PRODUCTS PVT. LTD.,
            RUPAI SIDING DOOMDOOMA, DIST.- TINSUKIA, ASSAM, PIN- 786153

Advocate for the Petitioner   : MR. B SARMAH

Advocate for the Respondent :

BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 30.10.2019 (Ajai Lamba, CJ) List on 19.11.2019.

JUDGE CHIEF JUSTICE Page No.# 2/2 Comparing Assistant