Gauhati High Court
The Commissioner Of Central Goods And ... vs M/S. Assam Timber Products Pvt. Ltd on 30 October, 2019
Author: Ajai Lamba
Bench: Ajai Lamba, Achintya Malla Bujor Barua
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GAHC010218892019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3138/2019
1:THE COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX AND
CENTRAL EXCISE
MILAN NAGAR, LINE- F, P.O. - C. R. BUILDING, DIBRUGARH- 786003.
VERSUS
1:M/S. ASSAM TIMBER PRODUCTS PVT. LTD.,
RUPAI SIDING DOOMDOOMA, DIST.- TINSUKIA, ASSAM, PIN- 786153
Advocate for the Petitioner : MR. B SARMAH
Advocate for the Respondent :
BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA 30.10.2019 (Ajai Lamba, CJ) List on 19.11.2019.
JUDGE CHIEF JUSTICE Page No.# 2/2 Comparing Assistant