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Kerala High Court

Dr.Ramees T.P vs Kerala Veterinary & Animal Sciences ... on 31 March, 2026

WP(C) NO. 8906 OF 2015

                                         1

                                                                2026:KER:29038

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

         TUESDAY, THE 31ST DAY OF MARCH 2026 / 10TH CHAITHRA, 1948

                            WP(C) NO. 8906 OF 2015


PETITIONER/S:

            DR.RAMEES T.P
            AGED 28 YEARS
            THADIYAMPURAM HOUSE, CHEMMARAM, NADUVATH P.O., WANDOOR,
            MALAPPURAM DISTRICT, KERALA, INDIA 679328.


            BY ADVS.
            SRI.S.PRASANTH (AYYAPPANKAVU)
            SMT.VARSHA BHASKAR




RESPONDENT/S:

     1      KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY
            REPRESENTED BY ITS REGISTRAR, POOKODE, LAKKIDI P.O., WAYANAD
            DISTRICT 673576.

     2      DR.DEEPTHI VIJAY
            ASSISTANT PROFESSOR, DEPARTMENT OF VETERINARY PUBLIC HEALTH,
            COLLEGE OF VETERINARY & ANIMAL SCIENCES, MANNUTHY, THRISSUR,
            DISTRICT-680651.


            BY ADVS.
            SRI.MILLU DANDAPANI
            SHRI.S.RAMESH
            SMT.AYSHA YOUSEFF, SC



     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
31.03.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8906 OF 2015

                                  2

                                                      2026:KER:29038

                              JUDGMENT

The learned counsel for the petitioner submitted that the matter has become infructuous.

Accordingly, the Writ Petition is dismissed as infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg/ WP(C) NO. 8906 OF 2015 3 2026:KER:29038 APPENDIX OF WP(C) NO. 8906 OF 2015 PETITIONER EXHIBITS EXHIBIT-P1 TRUE COPY OF THE CERTIFICATE OF BACHELOR OF VETERINARY SCIENCE AND ANIMAL HUSBANDRY AWARDED TO THE PETITIONER BY THE KERALA AGRICULTURAL UNIVERSITY.

EXHIBIT-P2 TRUE COPY OF THE CERTIFICATE OF MASTER OF VETERINARY SCIENCE IN VETERINARY PUBLIC HEALTH AWARDED BY THE INDIAN VETERINARY RESEARCH INSTITUTE TO THE PETITIONER.

EXHIBIT-P3 TRUE COPY OF THE CERTIFICATE OF NET AWARDED BY THE AGRICULTURAL SCIENTISTS RECRUITMENT BOARD (ICAR) TO THE PETITIONER.

EXHIBIT-P4 TRUE COPY OF NOTIFICATION NO.KVASU/GA/A/1648/2014 DATED 12.06.2014 ISSUED BY THE 1ST RESPONDENT. EXHIBIT-P5 TRUE COPY OF THE RANKED LIST DATED 11.2.2015 FOR THE POST OF ASSISTANT PROFESSOR IN VETERINARY PUBLIC HEALTH PUBLISHED BY THE 1ST RESPONDENT. EXHIBIT-P6 TRUE COPY OF NOTIFICATION GA/K1/10554/2006 DATED 8.11.2006 PUBLISHED BY THE KERALA AGRICULTURAL UNIVERSITY.

EXHIBIT-P7 TRUE COPY OF THE RANKED LIST DATED 10.4.2008 FOR THE POST OF ASSISTANT PROFESSORS IN VETERINARY PUBLIC HEALTH PUBLISHED BY THE KERALA AGRICULTURAL UNIVERSITY.