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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(13)The District Child Protection Unit, while selecting Group foster care setting shall consider the following illustrative criteria:
(i)registration of the group setting under the Act;
(ii)recognition as a fit facility by Committee;
(iii)existence of child protection policy; and
(iv)sufficient space and proper amenities for children.