Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Madras Presidency - Subsection

Section 19(1)(b) in Madras Hindu Religious and Charitable Endowments Act, 1951

(b)to transfer it to another Deputy or Assistant Commissioner for disposal.