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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(2)(c) in The M.P. Extension of Laws Act, 1958

(c)all assets and liabilities of the Mahakoshal Housing Board shall belong to and be deemed to be the assets and liabilities of the Madhya Pradesh Housing Board;