Delhi High Court - Orders
Alankit Assignments Ltd & Ors vs State & Ors on 14 January, 2019
Author: Najmi Waziri
Bench: Najmi Waziri
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1846/2009
ALANKIT ASSIGNMENTS LTD & ORS. ..... Petitioners
Through: Mr. J.P. Sengh, Sr. Advocate with
Mr. R.P.S. Kohli, Ms. Sharmishtha
Ghose, Ms. Manisha Mehta, Mr. R.L.
Sinha, Mr. Shashi Pratap Singh and
Mr. Zubin Singh, Advocates.
Versus
STATE & ORS. ..... Respondents
Through: Mr. Tarang Srivastava, APP for Mr.
Rahul Mehra, Standing Counsel for
State with Insp. Ashwani Kumar, PS-
EOW.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 14.01.2019 At joint request, list for arguments on 10.04.2019.
NAJMI WAZIRI, J JANUARY 14, 2019 RW