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Union of India - Section

Section 1903 in The Sailing Vessels (Assignment of Free Board) Rules, 1960

1903.

G.S.R. 1553 dated 17th December, 1960. - In exercise of the powers conferred by Cls. (a) and (b) of sub-section (2) of Section 420 and by Section 435 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules, namely :-