Supreme Court - Daily Orders
Emaar Mgf Land Ltd. New Delhi vs Tax Recovery Officer-2, Hyderabad on 7 July, 2015
ITEM NO.34 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 15313/2014
EMAAR MGF LAND LTD. NEW DELHI Petitioner(s)
VERSUS
TAX RECOVERY OFFICER-2, HYDERABAD & ORS. Respondent(s)
(With appln. (s) for permission to file complete and correct
annexures and permission to file synopsis and list of dates and
interim relief and office report)
Date : 07/07/2015 This petition was called on for hearing today.
For Petitioner(s) Mr. Arta Trana Panda, Adv.
Ms. Geetanjali Mohan,Adv.
For Respondent(s) Mr. Pabitra Kumar, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Matter is in complete category. Post the matter before the Hon'ble Court as per Rules.
(SURAJIT DEY) Registrar JG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.07.10 16:48:32 SCT Reason: