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Supreme Court - Daily Orders

Emaar Mgf Land Ltd. New Delhi vs Tax Recovery Officer-2, Hyderabad on 7 July, 2015

     ITEM NO.34                     REGISTRAR COURT. 2                 SECTION IIIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)              No(s).   15313/2014

     EMAAR MGF LAND LTD. NEW DELHI                                  Petitioner(s)

                                               VERSUS

     TAX RECOVERY OFFICER-2, HYDERABAD & ORS.                   Respondent(s)

     (With appln. (s) for permission to file complete and correct
     annexures and permission to file synopsis and list of dates and
     interim relief and office report)

     Date : 07/07/2015 This petition was called on for hearing today.

     For Petitioner(s)             Mr. Arta Trana Panda, Adv.
                                   Ms. Geetanjali Mohan,Adv.


     For Respondent(s)             Mr. Pabitra Kumar, Adv.
                                   Mrs. Anil Katiyar,Adv.



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Matter is in complete category. Post the matter before the Hon'ble Court as per Rules.

(SURAJIT DEY) Registrar JG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.07.10 16:48:32 SCT Reason: