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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(e) in Indian Administrative Service (Pay) Rules, 2016

(e)if even in the lower post, the junior officer was drawing more pay in the existing Pay Structure than the senior by virtue of any advance increments granted to him, the provisions of this Note need not be invoked to step up the pay of the senior member of the Service.