Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009 2. Constitution. - The service shall consist of the following 16 posts, namely:-SI. No. 1 - Assistant Engineer (Civil)SI. No. 2 - Assistant Engineer (Mechanical)SI. No. 3 - Assistant Engineer (Electrical)SI. No. 4 - Junior Engineer (Civil)SI. No. 5 - Junior Engineer (Mechanical)SI. No. 6 - Junior Engineer (Electrical)SI. No. 7 - Draughtsman (Civil)SI. No. 8 - Draughtsman (Mechanical)SI. No. 9 - Draughtsman (Electrical)SI. No. 10 - JointerSI. No. 11 - Park OverseerSI. No. 12 - DriverSI. No. 13 - Time KeeperSI. No. 15 - Lighting InspectorSI. No. 16 - Loader Operator
