Section 31 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957
31. Maximum Amount of Advance.
- The maximum amount which may be advanced to a Minister for the purchase of a motor car shall not exceed [rupees one lakh] [Substituted by Ministry of Home Affairs' Notification No.10/32/98-M&G dated the 31-12-1998 (earlier Rs.50,000/- w.e.f. 26-3-1987 - MHA Notification No.10/28/96-M&G).], or the actual price of the motor car, which is intended to be purchased, whichever is less.
