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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(K) in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

(K)The words, which have been used in the Rules but not defined, the meaning shall remain same as per MGNREGA or directions given by the State Government and Central Government from time to time.