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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(b)any well from which such extraction or use is made without the help of any mechanical or electrical devices, such user may sink tube-well or hand-pump or well, as the case may be, without obtaining a permit of the concerned authority as provided in this section: