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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(2) in Himachal Pradesh Technical University Act, 2014

(2)The Academic Council, to achieve the objects of the University, shall have under its control, a Curriculum Development Cell, a Faculty Development Committee, Examination Committee and Industrial Liaison Policy Unit, the composition and functions of which shall be as defined by the Regulations.