Bombay High Court
Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 30 March, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUITS LODGING NO. 941 OF 2019
Bengal Mills Stores Supply Company ....PETITIONER
V/S
Oriental Nicco Projects Pvt.ltd ....RESPONDENT
Mr. Nitesh V. Bhutekar, a/w Ms. Ms. Ayodhya Patki, for Plaintiff.
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 30th March, 2022 P.C. :
S. O. to 20/04/2022 .
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