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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(6) in The Nathdwara Temple Rules, 1973

(6)Minutes of the proceedings of the meetings, decisions taken thereat, the names of members present at meeting and the names of members voting for or against any resolution shall be prepared and recorded by the Secretary in a Minute Book kept for the purpose. It shall be confirmed and signed by the presiding authority at the next meeting of the committee.