Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(5)(i) in Jammu and Kashmir Co-Operative Societies Act, 1989

(i)for the reconstruction of the Co-operative Bank, or