Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 329] [Entire Act] NCT Delhi - Subsection Section 329(b) in The Delhi Municipal Corporation Act, 1957 (b)procure, erect and maintain such number of lamps, lamp posts and other appurtenances as may be necessary for the said purpose;
