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State of Rajasthan - Section

Section 71 in Rajasthan District Board Account Rules

71.

When a Board makes a permanent arrangement for contributing or pensions payable by the Government for its permanent employees or for airy specified class or classes of them by paying to the Government, contribution at a rate fixed by the Government from time to time, the amount of contribution payable to the Government shall be added to the establishment bill and shall be paid from the District Board Fund by credit to the Government at the time the establishment bills is cashed. Such persons shall on retirement receive their pension from the Government unless the pensions fund is transferred to the Board.Travelling Allowance Bills