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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(1)(b) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(b)The State Government shall provide necessary human resource support for every Committee, including Welfare Officer, steno-typist or computer operator, peon, safai karamchari.