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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(4) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(4)The Government may, at any time, arrange for an inspection of or inquiry into the affairs of the Board by such authority or person, as it may specify, to satisfy about the proper and effective functioning of the Board and also upon any matter connected with the administration and finances of the Board.