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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(6) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(6)The Cash Book shall on each day be closed, balanced, checked and signed by the Executive Officer or the Chief Executive Officer, as the case may he in token of check.