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Delhi High Court - Orders

Amway India Enterprises Private ... vs Commissioner, Vat, Delhi & Ors on 24 May, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                             $~9 to 13
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             +         VAT APPEAL 11/2021 & CM APPL. 40395/2021

                                       AMWAY INDIA ENTERPRISES
                                       PRIVATE LIMITED                    ..... Appellant
                                                     Through: None.
                                                     versus
                                       COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
                                                     Through: Mr. Rajeev Aggarwal, ASC
                                                              with Ms. Shaguftha Hameed,
                                                              Mr. Prateek B & Ms. Shilpa
                                                              Singh, Advs.
                             +         VAT APPEAL 13/2021

                                       AMWAY INDIA ENTERPRISES
                                       PRIVATE LIMITED                    ..... Appellant
                                                     Through: None.
                                                     versus
                                       COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
                                                     Through: Mr. Rajeev Aggarwal, ASC
                                                              with Ms. Shaguftha Hameed,
                                                              Mr. Prateek B & Ms. Shilpa
                                                              Singh, Advs.

                             +         VAT APPEAL 14/2021
                                       AMWAY INDIA ENTERPRISES PRIVATE
                                       LIMITED                            ..... Appellant
                                                     Through: None.
                                                     versus
                                       COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
                                                     Through: Mr. Rajeev Aggarwal, ASC
                                                              with Ms. Shaguftha Hameed,
                                                              Mr. Prateek B & Ms. Shilpa
                                                              Singh, Advs.
                             +         VAT APPEAL 15/2021
                                       AMWAY INDIA ENTERPRISES PRIVATE
                                       LIMITED                            ..... Appellant
                                                     Through: None.
                                                     versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:22:02
                                        COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
                                                     Through: Mr. Rajeev Aggarwal, ASC
                                                                with Ms. Shaguftha Hameed,
                                                                Mr. Prateek B & Ms. Shilpa
                                                                Singh, Advs.
                             +         VAT APPEAL 29/2022
                                       AMWAY INDIA ENTERPRISES PRIVATE
                                       LIMITED                              ..... Appellant
                                                     Through: None.
                                                     versus
                                       COMMISSIONER VAT DELHI & ORS. ..... Respondents
                                                     Through: Mr. Rajeev Aggarwal, ASC
                                                                with Ms. Shaguftha Hameed,
                                                                Mr. Prateek B & Ms. Shilpa
                                                                Singh, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                     ORDER

% 24.05.2023

1. A request for an adjournment is made on behalf of Mr. Ashok Bhardwaj. Mr. Rajeev Agarwal learned counsel appearing for the respondents, states that Mr. Bhardwaj had to rush out of the Court for medical reasons.

2. These appeals be treated as part-heard.

3. List on 05.07.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 24, 2023 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:22:02