Delhi High Court - Orders
Amway India Enterprises Private ... vs Commissioner, Vat, Delhi & Ors on 24 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 11/2021 & CM APPL. 40395/2021
AMWAY INDIA ENTERPRISES
PRIVATE LIMITED ..... Appellant
Through: None.
versus
COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
with Ms. Shaguftha Hameed,
Mr. Prateek B & Ms. Shilpa
Singh, Advs.
+ VAT APPEAL 13/2021
AMWAY INDIA ENTERPRISES
PRIVATE LIMITED ..... Appellant
Through: None.
versus
COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
with Ms. Shaguftha Hameed,
Mr. Prateek B & Ms. Shilpa
Singh, Advs.
+ VAT APPEAL 14/2021
AMWAY INDIA ENTERPRISES PRIVATE
LIMITED ..... Appellant
Through: None.
versus
COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
with Ms. Shaguftha Hameed,
Mr. Prateek B & Ms. Shilpa
Singh, Advs.
+ VAT APPEAL 15/2021
AMWAY INDIA ENTERPRISES PRIVATE
LIMITED ..... Appellant
Through: None.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:22:02
COMMISSIONER, VAT, DELHI & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
with Ms. Shaguftha Hameed,
Mr. Prateek B & Ms. Shilpa
Singh, Advs.
+ VAT APPEAL 29/2022
AMWAY INDIA ENTERPRISES PRIVATE
LIMITED ..... Appellant
Through: None.
versus
COMMISSIONER VAT DELHI & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC
with Ms. Shaguftha Hameed,
Mr. Prateek B & Ms. Shilpa
Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 24.05.2023
1. A request for an adjournment is made on behalf of Mr. Ashok Bhardwaj. Mr. Rajeev Agarwal learned counsel appearing for the respondents, states that Mr. Bhardwaj had to rush out of the Court for medical reasons.
2. These appeals be treated as part-heard.
3. List on 05.07.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 24, 2023 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:22:02