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[Cites 0, Cited by 4] [Section 113(2)] [Section 113] [Entire Act]

NCT Delhi - Subsection

Section 113(2)(d) in The Delhi Municipal Corporation Act, 1957

(d)a tax on the consumption, [sale or supply] [Substituted by Act 42 of 1961, section 7, for or sale (w.e.f. 13-9-1961)] of electricity;