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Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 8 December, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.28                                  COURT NO.13                    SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.26705/2023

     (Arising out of impugned final judgment and order dated 31-08-2023
     in WP(C) No. 11517/2023 passed by the High Court of Delhi at New
     Delhi)

     INTERTEK INDIA PRIVATE LIMITED                                         Petitioner(s)

                                                    VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 NEW DELHI
                                                           Respondent(s)

     (FOR ADMISSION)

     Date : 08-12-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. R.V. Easwar, Sr. Adv.
                                       Ms. Rubal Bansal Maini, Adv.
                                       Mr. Abhyudaya Shankar Bajpai, Adv.
                                       Mr. Faisal Sherwani, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to the respondent.

(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.12.08 17:29:41 IST Reason: