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State of Rajasthan - Section

Section 8 in Rajasthan Land Revenue (Land Records) Rules, 1957

8. Rewards.

- The Collector, on his initiative or on the recommendation of the other officers concerned, will grant rewards to the deserving Patwaris, to the extent of sum annually allotted for the purpose in the Land Records budget of his district. Generally the best of such Patwaris who have completed their record in time and whose work has been found correct and up to date will be selected and recommended for such rewards.