Punjab-Haryana High Court
M/S Adigear International And Ors vs M/S Tex Corp. Limited on 21 November, 2018
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
258 IOIN-CR-3806-2018
M/s ADIGER International and othes Vs. M/s Tex Corp. Ltd.
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Present: None for the petitioner.
Mr. Vivek Aggarwal, Advocate for the respondent.
**** Office note perused.
It is ordered that the number of civil miscellaneous application filed for vacation of stay in the order dated 11.10.2018 be read as 'CM-20701-CII-2018' instead of CM-15527-CII-2018'.
The main case is adjourned to 01.02.2019, for consideration.
IOIN stands disposed of.
November 21, 2018 ( RAMENDRA JAIN )
rishu JUDGE
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