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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4)(iv) in The Rajasthan Housing Board Act, 1970

(iv)the occasional sale to the Board upto a value not exceeding two thousand rupees in any one year, of article in which he, the firm or the incorporated company regularly trades: