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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(4)(a) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(a)The Superintendent shall deposit the amount of donations or contributions made to the Welfare Fund in the nearest Government Treasury by opening a personal ledger account in his name.