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[Cites 0, Cited by 0] [Section 70N(6)] [Section 70N] [Entire Act]

State of Haryana - Subsection

Section 70N(6)(a) in Haryana Municipal Corporation Election Rules, 1994

(a)The voter referred to sub-rule (4) shall record his vote on the postal ballot paper in accordance with the directions contained in Form 16 and then enclose it in the cover in Form 14.