Section 85(3) in Rajasthan Registration Rules, 1955 Volume II
(3)Columns 12, 13 and 14 should show perpetual leases and other leases as have been compulsory registered under section 17, clause (d) of the Registration Act, 1908 or under sections 107 and 117 of the Transfer of Property Act, 1882, as amended by sections 5 and 6 of Act VI of 1904.
