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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(2) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(2)The curricula under sub-section (1) may also include schemes in respect of,-
(a)moral and ethical education;
(b)physical education, health education and sports;
(c)socially useful productive work, work experience and social service;
(d)innovative, creative and research activities;
(e)promotion of national integration; and
(f)promotion of civic sense.