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Union of India - Section

Section 67 in The Transport Of Animals Rules, 1978

67. (a) First-aid equipment shall accompany the sheep or goats in transit.

(b)Suitable ramps shall be provided for loading and unloading the sheep or goats.
(c)In the case of a railway wagon, when the loading or unloading is done on the platform the dropped door of the wagon shall be used as a ramp.