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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(v) in The West Bengal Universities (Control of Expenditure) Act, 1976

(v)Only those Principals will be eligible for higher scale of pay, viz. Rs. 1,500-60-1,800-100-2,000-125/2-2,500 who on 1st January, 1973 completed at least 7 years of service as Principal in Colleges which had an aggregate roll strength in the main shift of not less than 750 in each of the three sessions 1972-73, 1973-74 and 1974-75.