Madhya Pradesh High Court
Adim Jati Seva Sahkari Samiti Maryadit ... vs The State Of Madhya Pradesh on 14 January, 2022
Author: Chief Justice
Bench: Ravi Malimath
IN THE HIGH COURT OF JUDICATURE FOR MADHYA PRADESH
AT JABALPUR
ON THE 14th OF JANUARY, 2022
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
WRIT PETITION No. 10013 of 2016
Between:-
1. DESHHIT SAHKARI UPBHOKTA BHANDAR
THROUGH ITS MANAGER WASIM UDDIN S/O SHRI
NIZAMUDDIN H NO 376/85 DR. ZAKIR HUSSAIN
WARD GOHALPUR (MADHYA PRADESH)
2. BHARAT DAVE S/O VIJAY DAVE , AGED ABOUT 49
YEARS, OCCUPATION: BUSINESS, PRESIDENT
INDORE ZILA SAHKARI UPBHOKTA BHANDAR
ASSOCIATIN 24/2 MOTITAWELA MAIN ROAD
(MADHYA PRADESH)
3. DEEPA MAHILA UPBHOKTA SAHKARI BHANDAR
THROUGH ITS SALESMEN UDHAV DAS S/O LATE
JAITHANAND GURMANI B.K SINDHI COLONY,
INDORE (MADHYA PRADESH)
.....PETITIONER
(BY SHRI DEVENDRA KUMAR DIXIT, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPT. OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN (MADHYA PRADESH)
2. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VINDYANCHAL BHAWAN, BHOAPL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 10229 of 2016
Between:-
1. CITY PRATHMIK UPBHOKTA SAHAKARI
BHANDAR MARYADIT DAKSHIN MOTINALA WARD
MAULANA ABUL KALAM WARD JABALPUR
THROUGH ITS PRESIDENT MOHD. HAMID
MANSOORI JABALPUR COLLE NAPEIR TOWN
JABALPUR (MADHYA PRADESH)
1
2. MOHD. HAMID MANSOORI S/O HAJI SHEIKH
MOHAMMAD , AGED ABOUT 55 YEARS, H.NO. 412,
SOUTH MILONIGUNJ, JABALPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI UDAYAN TIWARI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY TO THE DEPT. OF CIVIL SUPPLIES
BHOPAL (MADHYA PRADESH)
2. COLLECTOR / DISTRICT MAGISTRATE
COLLECTOR DISTT. JABALPUR (MADHYA
PRADESH)
3. FOOD CONTROLLER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 10812 of 2016
Between:-
1. JAY KUMAR CHATURVEDI S/O SHRI RAM SIYA
CHATURVEDI , AGED ABOUT 43 YEARS,
OCCUPATION: SALESMAN AT KANDHWAR
MAUGANJ, REWA (MADHYA PRADESH)
2. PUSHAP RAJ DWIVEDI S/O DEVENDRA PRASAD
DWIVEDI , AGED ABOUT 26 YEARS, OCCUPATION:
SALESMAN AT SEMARIHA SEMARIHA, DIST. REWA
(MADHYA PRADESH)
3. UMEST KUMAR CHATRUVEDI S/O GANGA PRASAD
CHATURVEDI , AGED ABOUT 41 YEARS,
OCCUPATION: SALESMAN AT MUDARIYA VILL.
BAHERAHA KALA POST OFFICE NAUDHIYA TEH.
MAUGANJ (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ARUN KUMAR PANDEY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIOPAL SECRETARY BHOPAL BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN, BHOPAL (MADHYA PRADESH)
2
3. COLLECTOR COLLECTOR REWA (MADHYA
PRADESH)
4. DISTRICT SUPPLY CONTROLLER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT REWA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 10982 of 2016
Between:-
SEWA SAHKARI SAMITI MARYADIT
CHAOWKHANDI BLOCK JAWA DISTT. REWA THR.
PRESIDENT SHRI NARENDRA SINGH VILL.
NASTAGAWA POST PATIYARI DISTT REWA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MAHAWAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
AND CIVIL SUPPLIES MANTRALAYA VALLABH
BHAWAN (MADHYA PRADESH)
2. COLLECTOR / DISTRICT MAGISTRATE
COLLECTOR REWA (MADHYA PRADESH)
3. DISTRICT SUPPLIES CONTROLLER REWA REWA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11049 of 2016
Between:-
1. PRATHMIK VANOPAJ SAHKARI SAMITI
LIDHOURA (NOW TEH. LIDHOURA) DISTT.
TIKAMGARH THR. ITS PRESIDENT SMT. SUMITRA
BUNKAR W/O SHRI SUKKA BUNKAR A/A 60 TEH.
LIDHOURA DISTT. TIKAMGARH (MADHYA
PRADESH)
2. MANAGEER AYUB ALI S/O SHRI CHIRAG ALI
PRATHMIK KRISHI SAKH SAHKARI SAMITI
JATARA DISTT. JATARA DISTT. (MADHYA
PRADESH)
3. PRESIDENT OMPRAKASH TIWARI S/O
RAMPRASAD S/O RAMPRASAD TIWARI PRATHMIK
KRISHI SAKH SAHKARI SAMITI SIMRA KHURD
3
MAVAI TEH. PALERA (MADHYA PRADESH)
4. MANAGER RAJENDRA SINGH CHANDEL S/O
GUMAN SINGH CHANDEL PRIYANKA PRATHMIK
UPBHOKTA BHANDAR PALERA PALERA DISTT.
(MADHYA PRADESH)
5. MANAGER GOURISHANKAR NAPIT S/O SHRI
BHAGIRATH NAPIT JAY VIJAY PRATHMIK
UPBHOKTA BHANDAR MARYADIT PALERA R/O
PALERA TAH-PALERA (MADHYA PRADESH)
6. MANAGER, SHEIKH MOHAMMAD S/O KHUMAN
KHAN PRATHMI UPBHOKTA BHANDAR
MARYADIT PALERA R/O PALERA TAH-PALERA
(MADHYA PRADESH)
7. MANAGER SHEIKH AJIT S/O SHEIKH NAZIR
BHAIRO JI PRATHMIK UPBHOKTA BHANDAR R/O
PALERA TAH-PALERA (MADHYA PRADESH)
8. MANAGER GOVERDHAN PANDEY S/O
MURLIDHAR PANDEY APOORTI STORE BAIDPUR
R/O PALERA TAH-PALERA (MADHYA PRADESH)
9. MANAGER BALMUKUND NAYAK S/O PRAHLAD
NAYAK APOORTI STORE GOTERL CHANDERA
(MADHYA PRADESH)
10. MANAGER MUKESH GHOSH S/O LAXMI GHOSH
OM SHANTI PRATHMIK UPBHOKTA BHANDAR
JATARA BAHARD DARWAJA TATARA TEH. JATARA
(MADHYA PRADESH)
11. MANAGER KAMLESH KUMAR RAJAK S/O
CHIDAMILA RAJAK RAJIV GANDHI PRATHMIK
UPBHOKTA BHANDAR JATARA JATARA DISTT.
(MADHYA PRADESH)
12. MANAGER MAMTA GUPTA W/O SHANKARLAL
GUPTA KOUSHALYA BAHUUDDESHIYA MAHILA
SAHKARI SAMITI JATARA JATARA DISTT.
(MADHYA PRADESH)
13. MANAGER DINESH KUMAR RAJAK S/O
CHHIDAMILAL RAJAK DURGESH NANDANI
INDHAN APURIT UPBHOKTA SAHKARI SAMITI
MARYADIT JATARA DISTT. (MADHYA PRADESH)
14. MANAGER VIJAY KUMAR TIWARI S/O SHRI JANKI
PRASAD TIWARI INDHAN APURTI UPBHOKTA
SAHKARI SAMIIT MARYADIT JATARA GANJU
MOHALLA JTARA TEH. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAJ KUMAR SAMAIYA , ADVOCATE)
AND
4
1. THE STATE OF MADHYA PRADESH THR. DEPUTY
SECRETARY FOOD AND CIVIL SUPPLY AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COLLECTOR TIKAMGARH DISTT. TIKAMGARH
(MADHYA PRADESH)
3. SUB DIVISIONAL OFFICER TIKAMGARH JATARA
DISTT. (MADHYA PRADESH)
4. STATE CIVIL SUPPLY OFFICER COMMISSION
FOOD AND CIVIL SUPPLY AND CONSUMER
PROTECTI DISTT. TIKAMGARH (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11202 of 2016
Between:-
1. MAHILA BAHU UDDESHIYA SAHKARI SAMITI
CHANDNIYA BIRSINGHPUR PALI DISTRICT
UMARIA THROUGH ITS PRESIDENT SMT. SANGITA
SINGH W/O SHRI ARUN PRATAP SINGH A/A 48
YEARS GRAM BARGAWAN POST AMILIHA
BIRSINGHPUR PALI TEHSIL PALI (MADHYA
PRADESH)
2. THROUGH PRESIDENT SMT MUNNIBAI W/O
SAMAYLAL BAIGA MAHILA BAHU UDDESHIYA
SAHKARI SAMITI GINGRI BIRSHINGPUR PALI,
DIST. UMARIA VILL. GINGRI, BIRSINGHPUR PALI,
(MADHYA PRADESH)
3. PRESIDENT RAMKALI BAI MAHILA BAHU
UDDESHIYA SAHKARI SAMITI MALAHDU
BIRSHINGPUR PALI, DIST. UMARIA VILL.
UCHAHRA, TEH. PALI (MADHYA PRADESH)
4. PRESIDENT SMT SHEETALA DEVI W/O BABU
SINGH MAHILA BAHU UDDESHIYA SAHKARI
SAMITI NALACHUA BIRSHINGPUR PALI, DIST.
UMARIA VILL. OTHERA POST SHAHPUR TEH.
PALI (MADHYA PRADESH)
5. MANAGER RAJKUMAR AGRAWAL S/O LATE
BIHARILAL PRATHMIK UPBHOKTA SAHKARI
BHANDAR MARYADIT WARD NO. 8 PLAI
BIRSINGHPUR DIST.UMARIA WARD NO. 11
BIRSINGHPUR PALI (MADHYA PRADESH)
6. PRESIDENT RAMJOR SINGH S/O BALKAWA SINGH
JANJATI VAN SHRAMIK SAHKARI SAMITI
GHUNGHUTI BIRSINGHPUR PALI VILL. JAMUDI
POST BAKELI TEHL PALI (MADHYA PRADESH)
.....PETITIONER
5
(BY SHRI JAI SHUKLA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY DEPARTMENT OF CO
OPERATIVE GOVENMENT OF M.P VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURDA BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO OPERATIVE
VINDHYACHAL BHAWAN, BHOPAL (MADHYA
PRADESH)
5. COLLECTOR COLLECTOR UAMRIA (MADHYA
PRADESH)
6. SUB DIVISIONAL OFFICER (REVENUE REVENUE
DEPARTMENT PALI, UMARIA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11220 of 2016
Between:-
1. GRAM PANCHAYAT PADMANIYA KHURD
THROUGH ITS MANAGER SHRI AJAY KUMAR
GUPTA S/O SHRI BABULAL GUPTA AGED ABOUT
35 YRS. PADMANIYA KHURD TEH- SOHAGPUR
(MADHYA PRADESH)
2. MANAGER SHRI RAVINDARA GUPTA S/O SHRI
PRAHLAD RAM GUPTA GRAM PANCHAYAT
PADMANIYAKALA PADMANIYA KHURD TEH-
SOHAGPUR (MADHYA PRADESH)
3. MANAGER SHRI KESHAV PRASAD SHARMA S/O
LATE SHRI BHAIYALAL SHARMA GRAM
PANCHAYAT ETAJHAR ETAJHAR BLOCK
SOHAGPUR TEH. SOHAGPUR (MADHYA PRADESH)
4. MANAGER RAMKRISHAN SHARMA S/O RAMNATH
SHARMA GRAM PANCHAYAT BAIRIHA VIKAS
KHAND BAIRIHA BUDHAR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE)
6
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPT. OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT FLOOR SATPURA BHAWAN
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERTIVE
GOVT. OF M.P VINDHYACHAL BHAWAN, BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SHAHDOL DISTT. SHAHDOL
(MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER SHAHDOL SOHAGPUR
DISTT. SHAHDOL (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER SHAHDOL JAITPUR
DISTT. SAHDHOL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11237 of 2016
Between:-
1. MAHILA BAHU UDDESHIYA SAHKARI SAMITI
MARYADIT HATHPURA THROUGH ITS PRESIDENT
SMT. SHIV DULARI W/O LATE SHRI RAM SEWAK
A/A 65 YEARS VILLAGE HATHPURA POST
SHAHPUR (MADHYA PRADESH)
2. THROUGH PRESIDENT RAM SHREE MAHILA
BAHU UDDESHIYA SAHKARI SAMITI MARYADIT
MALIYAGUDA, BLOCK PALI DIST. UMARIYA VILL.
IMILIYA GUDA, UMARIA (MADHYA PRADESH)
3. PRESIDENT SMT SAVITA MAHILA BAHU
UDDESHIYA SAHKARI SAMITI MARYADIT
MALIYAGUDA, BLOCK PALI DIST. UMARIYA VILL.
AND POST AMILIHA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI JAI SHUKLA, ADVOCATE)
7
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA,
VALLABH BHAWAN (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO OPERATIVE VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURDA BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO OPERATIVE
GOVERNMENT OF M P VINDHYACHAL BHAWAN
(MADHYA PRADESH)
5. COLLECTOR COLLECTOR PALI, UMARIA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11257 of 2016
Between:-
JITENDRA SINGH S/O SHRI MANIRAJ SINGH ,
AGED ABOUT 43 YEARS, OCCUPATION: SALES
MAN VILL. PADRA , SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. PRINCIPAL SECRETARY COOPERATIVE VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
4. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
5. REGISTRAR COOPERATIVE SOCIETIES
SAHKARITA BHAWAN BHOPAL (MADHYA
PRADESH)
8
6. JOINT REGISTRAR COOPERATIVE SOCIETIES
REWA (MADHYA PRADESH)
7. DEPUTY REGISTRAR COOPERATIVES SIDHI
(MADHYA PRADESH)
8. CHIEF EXECUTIVE OFFICER DISTRICT
COOPERATIVE CENTRAL BANK LTD. SIDHI
(MADHYA PRADESH)
9. SOCIETY MANAGER COOPERATIVE SOCIETY
MARYAADIT PANWAR SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11263 of 2016
Between:-
1. INDIRA MAHILA PRATHMIK UPBHOKTA
BHANDAR DOLIBABA WARD NO.39 FAIR PRICE
SHOP PUARAINA THR. ITS CHAIRMAN SMT.
GEETA JAISWAL W/O SHRI NATTHU LAL JAISWAL
A/A 45 BAJRAHA TOLA AHIRAN MOHALLA WARD
NO.39 DISTT. SATNA (MADHYA PRADESH)
2. MANAGER VINOD KUMAR GARG SEVA SAHKARI
SAMITI,FAIR PRICE SHOP WAR NO.11, WARD NO.12
WARD NO.1 R/O DHAWARI (MADHYA PRADESH)
3. SAVA SAHKARI SAMITI, MARAYADIT OVARI BLOK
RAMPUR BAGHELAN SATNA FAIR PRICE SHOP
KHOKHAM BLOCK RAMPUR BAGHELAN R/O
VILL. SHIV PURA BLOCK AND TEH-RAMPUR
BAGHELAN (MADHYA PRADESH)
4. SEVA SAHKARI SAMITI MARYADIT, RAJESH
KUMAR TRIPATHI OVARI BLOCK RAMPUR
BAGHELAN SATNA FIR PRICE SHOP ASAR BLOCK
ASAR BLOCK R/O VILL. AND POST BEEDA,
TEH-RAMPUR BAGHELAN (MADHYA PRADESH)
5. OM PRATHMIK SAHKARI UPBHOKTA BHANDAR
MARYADIT BARUA, PRESIDENTSMT RAJ KUMARI
SHUKLA TEH. MAJHGAWAN R/O VILL. BARUA,
TEH-MAJHGAWAN (MADHYA PRADESH)
6. SEVA SAHKARISAMITI MARYADIT CHITANG,
SALESMAN AWADH NARYAN SINGH FAIR
PRICESHOPS KHORBA TOLA R/O VILL.
KARIMATI, TAH-AND BLOCK SIHAWAL (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI S.P. MISHRA, ADVOCATE )
AND
9
1. THE STATE OF MADHYA PRADESH SECRETARY
FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE COMMISSIONER/DIRECTOR FOODCIVIL
SUPPLIES, GOVT. OF M.P. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
3. COLLECTOR(FOOD) COLLECTOR SATNA
(MADHYA PRADESH)
4. COLLECTOR (FOOD) COLLECTOR SIDHI
(MADHYA PRADESH)
5. SUPPLY OFFICER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SATNA
(MADHYA PRADESH)
6. DEPUTY REGISTRAR INSTITUTE OF
CO-OPERATIVE MANAGEMENT, BHOPAL SATNA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11324 of 2016
Between:-
1. MAA BHAWANI PRATHMIK SAHKARI UPBHOKTA
BHANDAR MARYADIT HARDA PRESIDENT
JAWAHARLAL NEHRU WARD NO.22 HARDA
(MADHYA PRADESH)
2. SHRI JAI BAJRANG UPBHOKTA BHANDAR HARDA
PRESIDENT SMT. ARCHANA DIXIT SWAMI
VIVEKANAND WARD HARDA DISTT. HARDA
(MADHYA PRADESH)
3. BHAIRO SHAKTI PRATHMIK UPABHOKTA
SAHKARITA BHANDAR PRESIDENT SMT. MAMTA
BAI WARD NO. 3 HARDA DISTT. HARDA (MADHYA
PRADESH)
4. SHRI GANESH PRATHMIK UPABHOKTA SAHKARI
BHANDAR MARYADIT PRESIDENT SMT. SARIKA
AGRAWAL 16 NARSINGH WARD HARDA DIST.
HARDA (MADHYA PRADESH)
5. SHRI DURGA MAA PRATHMIK SAHKARI
UPBHOKTA BHANDAR MARYADIT HARDA
PRESIDENT SHRI VIRENDRA KUMAR SONKER
NEAR RAILWAY DOUBLE FATHAK WARD NO. 30
RAVINDRANATH TAGORE HARDA DIST. HARDA
(MADHYA PRADESH)
6. SHRI LAXMINARAYAN PRATHMIK UPBHOKTA
SAHKARI BHANDAR MARYADIT PRESIDENT SHRI
10
PANKAJ SHARMA BEHIND COLLECTOR OFFICE
GWAL NAGAR HARDA DISTT. HARDA (MADHYA
PRADESH)
7. SHRI SHARDA PRATHMIK SAHKARI UPABHOKTA
BHANDAR HARDA PRESIDENT AKASH KUMAR
BYPASS ROAD CHANDRESHEKHAR AZAD WARD
HARDA DISTT. HARDA (MADHYA PRADESH)
8. SHRI POOJA MAHILA PRATHMIK SAHKARI
UPBHOKTA BHANDAR MARYADIT RAMPURA
WARD TIMARNI PRESIDENT SMT. SABHNA
KRISHNA SURESH KUMAR RAMPUR WARD
TIMARNI DISTT. HARDA (MADHYA PRADESH)
9. HARDA NAGAR PRATHMIT UPABHOKTA SAHKARI
BHANDAR MARYADIT HARDA PRESIDENT SMT.
VIDYA DAVIRKAR GANESH SHANKAR VIDYARTHI
WARD NO. 11 HARDA (MADHYA PRADESH)
10. BEROJGAR BAHUUDESHIYA SAHKARI SAMITI
MARYADIT HARDA PRESIDENT SMT. REKHA
SHRIVAS BEHIND SINGAJI MANDIR HARDA
DISTT.HARDA (MADHYA PRADESH)
11. MAA NARMADA KRAYA VIKRAYA VIPNAN AND
BHANDARAN SAHKARI SAMITI MARYADIT
HARDA PRESIDENT KRISHNAKANT KANARDA
DISTT. HARDA (MADHYA PRADESH)
12. JAGDAMBA MAHILA BAHUUDESHIYA SAHKARI
SAMITI MARYADIT KANARDA PRESIDENT SMT.
SUDHA BAI HANDIYA TAH. HANDIYA DIST. HARDA
(MADHYA PRADESH)
13. MEKALSUTA MAHILA BUHUUDESHIYA SAHKARI
SAMITI MARYADIT HANDIYA PRESIDENT SMT.
REKHA BAI HANDIYA TAH. HANDIYA DISTT.
(MADHYA PRADESH)
14. ADARSH MAHILA BAHUUDESHIYA MARYADIT
SAMITI BHUNNAS PRESIDENT SMT. BHURI BAI
BHUNNAS TAH. HARDA DISTT. HARDA (MADHYA
PRADESH)
15. DEEP JYOTI MAHILA BAHUUDESHIYA SAHKARI
SANSTHA MARYADIT MOHANPUR PRESIDENT
SMT. ROOPA BAI MOHANPUR TEH. HARDA
(MADHYA PRADESH)
16. MAA NARDADA MAHILA BAHUUDESHIYA
SAHKARI SAMITI MARYADIT MANGROOL
PRESIDENT SMT. VIDYA BAI MANGEROOL TAH.
HANDIYA DISTT. HARDA (MADHYA PRADESH)
17. NEW KHAWAJA GRIB NAWAJ MAHILA PRATHMIT
SAHKARI UPBHOKTA BHANDAR PRESIDENT SMT.
REHANA BEE WARD NO. 10 MAJID MOHALLA
ITWARA BAJAR TIMARNI DISTT. HARDA (MADHYA
11
PRADESH)
18. CHETNA BAHUUDESHIYA SAHKARI SAMITI
MARYADIT UDA PORESIDENT SMT. ROSHNI SINGH
GRAM PILIYAKHALA POST UDA TAH. HARDA
DISTT. HARDA (MADHYA PRADESH)
19. ADARSH GRAMIN MAHILA BAHUUDESHIYA
SAHKARI SANSTA MARYADIT NAYAPUR
PRESIDENT SMT. DHANWANTARI BAI VILL.
UCHANNA POST HANDIYA TAH. HANDIYA DISTT.
HARDA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY DEPTT. FOOD CIVIL
SUPPLIES AND CONSUIMER PROTECTION
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE GOVERNMENT OF M.P VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
6. COLLCTOR HARDA HARDA (MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE HARDA
(MADHYA PRADESH)
8. SUB DIVISIONAL O0FFICER REVENUE HARDA
(MADHYA PRADESH)
9. DISTRICT SUPPLY OFFICER HARDA HARDA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11340 of 2016
Between:-
1. ADARSH MAHILA BAHUUDESHIYA SAHKARI
SAMITI MARYADIT KAMCHAND PRESIDENT
12
KAMCHAD POST MAHKHOR TAH MAJHOLI
(MADHYA PRADESH)
2. PRESIDENT SMT. JHALUA CHARMAKAR W/O SHRI
MATALBI CHARMAKAR MAHILA BAHUUDESHIYA
SAHKARI SAMITI MARYADIT SONTEER PATEHRA
GHUGHA TEH. BEHRI (MADHYA PRADESH)
3. PRESEDENT LELAWATI JAISWAL W/O SHRI AJIT
KUMAR JAISWAL MAHILA BAHUUDESHIYA
SAHKARI SAMITI VIJAYPUR VILLAGE VIJAYPUR
POST PADANIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
7. ASSISTANT SUPPLY OFFICER SIDHI DISTT. SIDHI
(MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER GOPAD BANAS DISTT.
SIDHI (MADHYA PRADESH)
9. SUB DIVISIONAL OFFICER SIDHI MAJHOLI DISTT.
SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11345 of 2016
Between:-
13
1. MAA BHAWANI MAHILA BAHUUDESHIYA
SAHKARI SAMITI SILARI PRESIDENT VIL
BHADIYA GRAM PANCHAYAT SILARI TAH
PIPARIYA (MADHYA PRADESH)
2. MAA KRAPA MAHILA BAHUUDESHIYA SAHKARI
SAMITI MARYADIT SOHJANI GRAM PANCHAYAT
JHALONE SMT. SUKHWATI BAI VILL. SOHAJNI
TAH. PIPARIYA DISTT. HOSHANGABAD (MADHYA
PRADESH)
3. SEWA MAHILA BAHUUDESHIYA SAHKARI SAMITI
PARKHI PRESIDENT SMT. SHEELA BAI VILL.
PARKHI TAH. PIPARIYA DISTT. HOSHANGABAD
(MADHYA PRADESH)
4. PRERNA MAHILA BAHUUDESHIYA SAHKARI
SAMITI MARYADIT PAUSERA SMT. RESHAM BAI
VILL. PAUSERA TAH. PIPARIYA DISTT.
HOSHANGABAD (MADHYA PRADESH)
5. MAA NARMADA MAHILA BAHUUDESHIYA
SAHKARI SAMITI MARYADIT PUNOR PRESIDENT
SMT. RADHA BAI VILL. PUNOR TEH. PIPARIYA
DISTT. HOSHANGABAD (MADHYA PRADESH)
6. REWA MAHILA BAHUUDESHIYA SAHKARI SAMITI
MARYADIT KAIRUA PRESIDENT SMT. SUNITA
CHOURASIYA VILL. KHAIRUA TEH. PIPARIYA
DISTT. HOSHANGABAD (MADHYA PRADESH)
7. MAA REWA MAHILA SAKH SAHKARIYA
MARYADIT GOKALWADI SMT. MAYA BAI VILL.
BHONKHEDI KHURD TAH. SOHAGPUR DISTT.
HOSHANGABAD (MADHYA PRADESH)
8. MAA NARMADA MAHILA BAHUUDESHIYA
SAHKARITA MARYADIT PIPARIYAKALA SMT.
LEETA BAI VILL. PIPARIYA KALA TAH. PIPARIYA
DISTT. HOSHANGABAD HOSHANGABAD (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY DEPTT. OF FOOD CIVIL
SUPPLIES AND CONSUMER VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPTT. COOPERATIVE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
14
4. COMMISSIONER / DIRECTOR FOOD CIVIL
SUPPLIES AND CONSUMER BHOPAL (MADHYA
PRADESH)
5. COMMISSIONER AND REGISTRAR GOOPERATIVE
GOVT. BHOPAL (MADHYA PRADESH)
6. COLLECTOR HOSHANGABAD HOSHANGABAD
(MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER HOSHANGABAD
HOSHANGABAD (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER HOSHANGABAD
HOSHANGABAD (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11348 of 2016
Between:-
1. AJAY SINGH S/O SHRI VEER BAHADUR SINGH ,
AGED ABOUT 37 YEARS, VILL SUKHWARI TAH
GOPAD BANAS (MADHYA PRADESH)
2. PRIYAL SINGH S/O SHRI RAKESH SINGH , AGED
ABOUT 27 YEARS, VILL. LOHARA TAH. GOPAD
BANAS DISTT. SIDHI (MADHYA PRADESH)
3. SUKHENDRA SINGH S/O SHRI MAHRAJ SIMNGH
CHOUHAN , AGED ABOUT 35 YEARS,
OCCUPATION: SELESMAN ADIM JATI SEVA
SAHAKARI SAMITI GANDHIGRAM SIDHI DISTT.
SIDHI (MADHYA PRADESH)
4. DEVENDRA PRATAP SINGH S/O SHRI JAGANNATH
SINGH , AGED ABOUT 32 YEARS, SALESMAN SEVA
SAHKARI SAMITI MARYADIT SIDHI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI JAI SHUKLA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY CONSUMER PROTECTION
MANTRALAYA VALLABH BHAWAN (MADHYA
PRADESH)
2. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
GOVT. OF M.P. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
15
3. COMMISSIONER / DIRECTOR FOOD CIVIL
SUPPLIES AND CONSUMER SATPUDA BHAWAN
BHOPAL (MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR COOPERATIVE
BHOPAL (MADHYA PRADESH)
5. COLLECTOR SIDHI SIDHI (MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER SIDHI SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11452 of 2016
Between:-
1. SEVA SAHKARI SAMITI MARYADIT KAMARJI
TAHSIL CHURHAT FAIR PRICE SHOP KAMARJI
DISTRICT SIDHI THROUGH SECRETARY ASHISH
SINGH S/O SHRI SAMAJEET SINGH A/A 35 YEARS
VILLAGE KAMARJI TEHSIL CHURHAT (MADHYA
PRADESH)
2. SECRETARY NARENDRA KUMAR SINGH S/O SHRI
RAGHO SINGH SEVA SAHKARI SAMITI MARYADIT
KAMARJI TAHO CHURHAT FAIR PRICE SHOP
KAMARJI PATPARA TAH. CHURHAT (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NARENDRA KUMAR MISHRA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAYA VALLABH BHAWAN
BHOPAL M.P. (MADHYA PRADESH)
3. COMMISSIONER/M.D.STATE AGRICULTURE
MARKETINGBOARD, FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN, BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/REGISTRAR COOPERATIVE
CO-OPERATION DEPARTMENT VINDHYCHAL
BHAWAN BHOPAL (MADHYA PRADESH)
5. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
16
6. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT CHURHAT DISTT. SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11456 of 2016
Between:-
1. TIRUPATI BALAJI PRATHMIK UPBHOKTA
SAHKARI BHANDAR MARYADIT THROUGH ITS
PRESIDENT SHRI PRAVEEN JAIN WARD NO. 9,
GAIRATGANJ RAISEN (MADHYA PRADESH)
2. VAN SURAKSHA SAMITI PATAN BELKHEDI
THROUGH ITS PRESIDENT RAGHUNATH PATEL
S/O LAXMINARAYAN PATEL A/A 55 YEARS
VILLAGE PATAN TEHSIL GAIRATGANJ (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY MANTRALAY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE GOVERNMENT OF M.P. VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
5. COLLECTOR RAISEN RAISEN (MADHYA
PRADESH)
6. SUB DIVISIONAL OFFICER THROUGH
GAIRATGANJ DISTRICT RAISEN (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11459 of 2016
Between:-
17
1. SATYA SAI SAKH SAHKARI SAMITI PRESIDENT
MAHUA KHEDA KALA GRAM PANCHAYAT
JAMUNIYA RANDHEER TAH BANKHEDI (MADHYA
PRADESH)
2. PRESIDENT SAKHARAM BHARGAVA S/O SHRI
VISHNY PRASAD BHARGAVA JANJAGRAN SAKH
SAHKARI SAMITI MARYADIT SEMKHEDA
SEMKHEDA TEHSIL BANKHEDI, DISTT.
HOSHANGABAD (MADHYA PRADESH)
3. PRESIDENT SUKHDEV S/O RAMCHARAN JAI
BAJRANG SAKH SAHKARI SAMITI MARYADIT
PANJRA BERKHEDI TAHSIL BANKHEDI, DISTT.
HOSHANGABAD (MADHYA PRADESH)
4. PRESIDENT SHRI RANBEER SINGH S/O DEVJI
PRASAD JAI SAI RAM SAKH SAHKARI SAMITI
MARYADIT TINDWARA TINDWARA TAHSIL
BANKHEDI DISTT. HOSHANGABAD (MADHYA
PRADESH)
5. PRESIDENT RAJKUMAR GOSWAMI S/O NARAYAN
GIRI GOSWAMI DEENDAYAL PRATHMIK SAKH
SAHKARI SAMITI MARYADIT NAGWADA TAHSIL
BANKHEDI DISTT. HOSHANGABAD (MADHYA
PRADESH)
6. PRESIDENT ISHWAR DAS THAKUR S/O MANGAL
SINGH MAA DURGA SAKH SAHKARI SAMITI
MARYADIT JUNAWANI DHANA JUNAWANI DHANA,
TAHSIL BANKHEDI DIST. HOSHANGABAD
(MADHYA PRADESH)
7. PRESIDENT LEKHRAM VISHWAKARMA S/O
BHAIYALAL VISHWAKARMA MAA DURGA SAKH
SAHKARI SAMITI MARYADIT MACHERA KALA,
MACHERAKALA TAHSIL BANKHEDI, DISTT.
HOSHANGABAD (MADHYA PRADESH)
8. PRESIDENT CHOTE BHAIYA PATEL S/O KHUMAN
SINGH PATEL JAI SHRI RAM BEROJGAR SAKH
SAHKARI SAMITI MACHERA KHURD MACHERA
KHURD TAHSIL BANKHEDI DIST. HOSHANGABAD
(MADHYA PRADESH)
9. PRESIDENT RAMKUMAR PATWA S/O MOHANLAL
PATWA MAA NARMADA PRATHMIK SAKH
SAHKARI SAMITI MARYADIT KAPOORI KAPOORI
TAHSIL BANKHEDI DISTT. HOSHANGABAD
(MADHYA PRADESH)
10. PRESIDENT SMT.POOLMATI SAHJUDEV W/O
RANDHEER SINGH SAHJUDEV MAA DURGA
PRATHMIK SAKH SAHKARI SAMITI UMARDHA
UMARDHA TAHSIL BANKHEDI DISTT.
HOSHANGABAD (MADHYA PRADESH)
18
11. PRESIDNETN NATHURAM PATEL S/O SHRI
MITTHULAL PATEL JAN SEWA BEROJGAR SAKH
SAHKARI SAMITI MARYADIT KHAMARIA
RAJTHARI TAHSIL BANDHEDI,DISTT
HOSHANGABAD (MADHYA PRADESH)
12. PRESIDENT GAMMAT PRASAD RAI S/O SHRI
DAMMULAL RAI JAI BAJRANG SAKH SAHKARI
SAMITI MARYADIT GARDHA KHAMKHEDI TAHSIL
BANKHEDI DISTT. HOSHANGABAD (MADHYA
PRADESH)
13. PRESIDENT RAMESH KUMAR S/O SHRI SHYAM
LAL GURJAR MAA NARMADA SAKH SAHKARI
SAMITI GRAM PANCHAYAT KALANGWA VILL.
BAMHORI GRAM PANCHAYAT KALANGWA
TAHSIL BANKHEDI, DISTT. HOSHANGABAD
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY COOPERATIVE
GOVERNMENT OF M.P. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
4. COMMISSINER/DIRECTOR FOOD, CIVIL SUPPLIES
AND CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN, BHOPAL (MADHYA PRADESH)
5. COMMISSIONER SND REGISTRAR CO-OPERATION
DEPARTMENT VINDHYCHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR / DISTRICT MAGISTRATE
COLLECTOR DISTT. HOSHSANGABAD (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT DISTT. HOSHANGABAD (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11491 of 2016
Between:-
19
1. SAHYOG MAHILA PRATHMIK SAHAKARI
UPBHOKTA BHANDAR THROUGH ITS MANAGER
NAVED MOHAMMAD S/O LATE SHRI SALAHUDDIN
D-36, SUNSINE COLONY IDGAH HILLS (MADHYA
PRADESH)
2. SALESMAN KAMLESH KUMAR S/O MANOHARLAL
JAISAWAL SHARDA PRATHMIK SAHAKARI
UPBHOKTA BHANDAR SHOP NO. 4404056, WARD
NO. 12, VINOBHAGANJ WARD, NEEMUCH WARD
NO. 14 , VINOBHAGANJ, BARADARRI CHOURAHA,
(MADHYA PRADESH)
3. RAJENDRA JAISAWAL S/O RAMESH CHANDRA
JAISWAL OCCUPATION: MANAGER MAA DAYALU
UPBHOKTA BHANDAR BIAORA (MADHYA
PRADESH)
4. THROUGH ITS MANAGER, HARI KISHAN S/O
OMKAR DAS KUSHWAHA MAHALAXMI MAHILA
PRATHMIK UPBHOKTA BHANDAR ANJARD, DIST.
BARWANI ANJARD, DIST. BARWANI (MADHYA
PRADESH)
5. THROUGH ITE PRESEDENT SMT ARCHNA TIWARI
W/O HARI SHANKAR TIWARI VEER ABHMANYU
PRATHMIK SAHKARI BHANDAR MAA GANJ
WARD, NO. 3 DAMOH MAA GANJ WARD NO. 3,
DAMOH (MADHYA PRADESH)
6. PRESIDENT, DEV CHAND S/O LATAN LAL SAI
PRATHMIK SAHKARI UPBHOKTA BHANDAR,
DHARAMPURI AZAD MARG, MANAWAR ROAD,
DHARMPURI (MADHYA PRADESH)
7. SALESMAN SHEETAL BARKIA S/O HARI NARAYAN
BARKIA MAHARANA PRATAP PRATHMIK MAHILA
UPBOKTA SAHIKARI BHANDAR SAJAPUR 110,
BHAGATSINGH MARG, TANKI CHAURAHA
SHAJAPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI PRAVEEN KUMAR CHATURVEDI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VIDHYANCHAL BHAWAN, BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
20
WRIT PETITION No. 11514 of 2016
Between:-
LAL BAHADUR MAHILA PRATHMIK UPBHOKTA
SAHAKARI BHANDAR MARYADIT PRESIDENT
SMT. HASINA KHAN SARASWATI WARD PIPARIYA
HOSHANGABAD (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR HOSHANGBAD DISTT. HOSHANGBAD
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER HOSHANGBAD DISTT.
HOSHANGBAD (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11519 of 2016
Between:-
1. SHIVSHAKTI PRATHMIK SAHKARI UPBHOKTA
BHANDAR MARYADIT THROUG ITS PLRESIDENT
SHRI LOKESH DUBEY S/O SHRI VISHNU KUMAR
DUBEY INDIRA GANDHI WARD, PIPARIYA DISTT.
HOSHANGABAD, (MADHYA PRADESH)
2. PRESIDENT SHRI RAMCHANDRA KAHAR S/O SHRI
KASHI RAM KAHAR MAA SHRDA PRATHMIK
SAHKARI UPBHOKTA BHANDAR MARYADIT JAI
PRAKASH WARD PIPARIYA DISTT. JAI PRAKASH
WARD PIPARIYA DISTT. (MADHYA PRADESH)
3. PRESIDENT SHRI SACHIN KUMAR
VISHWAKARMA S/O SURESH KUMAR
VISHWAKARMA JAI BHAWANI PRATHMIK
SAHKARI UPBHOKTA BHANDAR MARYADIT
VINOBA WARD PIPARIYA SUBHASH WARD
PIPARIYA (MADHYA PRADESH)
21
4. PRESIDENT SHRI RAVI MEHRA S/O JAGDISH
MEHRA MAHATMA GANDHI ANUSUCHIT JATI
BEROJGAR YUVA SAKH SAHKARI SAMITI
MARYADFIT GANDHI WARD PIPARIYA DISTT.
GANDHI WARD PIPARIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PLRINCIPAL SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VIDHYANCHAL BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COLLECTOR HOSHANGBAD DISTT. HOSHANGBAD
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER HOSHANGBAD DISTT.
HOSHANGBAD (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11577 of 2016
Between:-
1. ADIM JATI SEWA SAHKARI SAMITI MARYADIT
TIKARI SALESMAN RAJESH KUMAR JAISWAL
VILL. DHUGDAL POST DHADAURA DIST. SIDHI
(MADHYA PRADESH)
2. ADIM JATI SEWA SAHKARI SAMITI MARYADIT
MARWAS SALESMAN SUBASH CHANDRA DWIVEDI
VILL. CHAMRAUHI THE MAJHAULI DISTT. SIDHI
(MADHYA PRADESH)
3. ADIM JATI SEWA SAHKARI SAMITI MARYADIT
KUSMI SALESMAN MANISH TIWARI VILL.
BADWAHI POST AND TEH. KUSMI DISTT. SIDHI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI K.K. DWIVEDI, ADVOCATE)
AND
22
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY VALLABH BHAWAN (MADHYA
PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABHA BHAWAN, BHOPAL
(MADHYA PRADESH)
3. COMMISSIONER / DIRECTOR BHOPAL VALLABHA
BHAWAN, BHOPAL (MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VALLABHA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. COLLECTOR THE STATE OF MADHYA PRADESH
REWA (MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER SIDHI SIDHI (MADHYA
PRADESH)
7. THE SUB DIVISSION OFFICER SIDHI SIDHI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11712 of 2016
Between:-
1. VRAHATAKAR PRATHMIK KRISHI SAHKARI
SHAKHA SAMITI MARYADIT CHHINDWARA
THROUGH ITS MANAGER RAJESH PANDEY AGE 56
YRS S/O LATE SHRI R.G. PANDY ( MANAGER )
VRAHATAKAR PRATHMIK KRISHI SAHKARI
SHAKHA SAMITI MARYADIT (MADHYA PRADESH)
2. PRADEEP SINGH DIXIT S/O SHRI G S DIXIT , AGED
ABOUT 45 YEARS, OCCUPATION: MANAGER
ADARSH PRATHMIK UPBHOKTA SAHKARI
BHANDAR PARASIYA CHHINDWARA (MADHYA
PRADESH)
3. RAJKUMAR SHARMA S/O LATE SHRI N K SHARMA
, AGED ABOUT 48 YEARS, OCCUPATION:
PRESIDENT PT DIN DAYAL SAHKARI UPBHOKTA
BHANDAR NARSINGHPUR (MADHYA PRADESH)
4. VINOD VANSHKAR S/O PANCH VANSHKAR , AGED
ABOUT 45 YEARS, OCCUPATION: MANAGER ADITI
PRATHAMIK UPBHOKTA SAHKARI BHANDAR
MARYADIT DATIYA (MADHYA PRADESH)
5. RASID KHAN S/O SHRI MAKSOOD KHAM , AGED
ABOUT 43 YEARS, OCCUPATION: MANAGER NEAR
PURAINI NAGAR PALIKA GUNA (MADHYA
PRADESH)
.....PETITIONER
23
(BY SHRI PRASHANT AWASTHI, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY TO THE DEPT. OF CIVIL SUPPLIES
VALLABH BHAWAN (MADHYA PRADESH)
2. COLLECTOR CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)
3. COLLECTOR NARSINGHPUR DISTT.
NARSINGHPUR (MADHYA PRADESH)
4. COLLECTOR DATIYA DISTT. DATIYA (MADHYA
PRADESH)
5. COLLECTOR GUNA DISTT. GUNA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11737 of 2016
Between:-
1. SRI RAM MAHILA PRATHMIK UPBHOKTA
BHANDAR MARYADIT SEONI THR. ITS PRESIDENT
SMT. DURGA TIWARI W/O LATE SHRI MATHURA
PD. TIWARI A/A 60 TILAK WARD OPP. RAILWAY
STATION SEONI (MADHYA PRADESH)
2. PRESIDENT SMT. SUNITA PREMCHANDANI
ANNAPURANA MAHILA PRATHMIK UPBHOKTA
BHANDAR MARYADTI C/O PRAKASH MADHWANI
SINDHI COLONY SEONI (MADHYA PRADESH)
3. PRESIDENT SMT. ARZANA BEGUM NEHRU
MAHILA PRATHMIK UPBHOKTA SAHKARI
BHANDAR MARYADIT JINNAH CHOWK NEAR PNB.
SEONI (MADHYA PRADESH)
4. PRESIDENT SHABNAM KHAN RAJIV GANDHI
MAHILA PRATHMIK UPBHOKTA BHANDAR
MARYADIT KATANGI ROAD, DOLRI VILLAGE
CHHATARPUR SEONI (MADHYA PRADESH)
5. PRESIDENT BRIJLAL SONI SUBHASH PRATHMIK
UPBHOKTA SAHAKRI BHADAR MARYADIT
SANJAY WARD SEONI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL, ADVOCATE )
AND
24
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY DEPARTMENT OF FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES GOVT. OF M.P. VINDHYANCHAL
BHAWAN BHOPAL (MADHYA PRADESH)
4. COLLECTOR SEONI DISTT. SEONI (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT. SEONI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11751 of 2016
Between:-
1. SAI KRIPA GRAMIN PRATHMIK SAHKARI
UPBHOKTA BHANDAR MARYADIT NAINPUR
THROUGH ITS MANAGER MADAN GOPAL
MARKAM S/O LATE AMIR CHAND MARKAM AGE
42 YRS VILLAGE SALIWADA TEH- NAINPUR
(MADHYA PRADESH)
2. MANAGER (KESHAV PRASAD MOGRE) PICHDA
WARG MAHILA SAHKARI UPBHOKTA BHANDAR
MARYADIT NAINPUR R/O WAORD NO.7
TEH-NAINPUR (MADHYA PRADESH)
3. MANAGER (SMT. INDIRA UIKEY) AADIWASI
AUDYOGIK MAHILA MANDAL SAHKARI SAMITI
MARYADIT NAINPUR R/O WAR NO.7 TEH-NAINPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI R.K. PANDEY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPT. FOOD CIVIL
SUPPLIES AND CONSUMER PRODUCTION
MANTRALAYA VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT DISTT-
25
BALAGHAT (MADHYA PRADESH)
3. DISTRICT COLLECTOR COLLECTOR DISTT-
MANDLA (MADHYA PRADESH)
4. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11757 of 2016
Between:-
1. MANAS PRATHMIK SAHKARI UPBHOKTA
BHANDAR MARYADIT THROUGH ITS PRESIDENT
SMT. KRISHNA DEVI BADGUJAR W/O LATE SHRI
KAMAL SINGH BADGUJAR AGE 45 YRS WARD NO
15, MALVIYAGANJ ITARSI (MADHYA PRADESH)
2. PRESIDENT RAKESH VISHWAKARMA AMBA
PRATHMIK SAHKARI UPBHOKTA BHANDAR
MARYADIT ITARSI NEAR HANUMAN DHAM
MANDIR, PIPAL MOHALL ITARSI (MADHYA
PRADESH)
3. PRESIDENT KISHROE MAINA MAHARSHI
PRATHMIK SAHKARI UPBHOKTA BHANDAR
MARYADIT ITARSI WARD NO. 4, SANKHEDA NAKA
MEETHA KUAN ITARSI (MADHYA PRADESH)
4. PRESIDENT SMT. TASLIM VINDHYACHAL
PRATHMIK SAHKARI UPBHOKTA BHANDAR
IDGAH MOHALLA HOSHANGABAD (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ANIRUDDH SINGH BAGHEL, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN (MADHYA PRADESH)
2. COLLECTOR HOSHANGABAD DISTT.
HOSHANGABAD (MADHYA PRADESH)
3. FOOD CONTROLLER IN CHARGE FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT HOSHANGABAD (MADHYA
PRADESH)
26
4. SUB DIVISIONAL OFFICER ITARSI HOSHANGABAD
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11806 of 2016
Between:-
GOKUL GRAM VIKAS SAHKARI SAMITI
MARYADIT THROUGH ITS PRESIDENT SMT.
SUNITA BAI WIFE OF MANIRAM R/O THUTHA
DEHALWADA TAH- PIPARIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPARTMENT OF FOOD
CIVILSUPPLIES AND CONSUMER PROTECTION
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY COOPERATIVE GOVT. OF
M.P. VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR GOOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN (MADHYA
PRADESH)
6. COLLECTOR HOSHANGABAD HOSHANGABAD
(MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT PIPARIYA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11808 of 2016
Between:-
1. GRAM VAN SURAKSHA SAMITI BELKHEDI THR.
ITS PRESIDENT BHAGWANDAS YADAV S/O SHRI
SHYAMLE YADAV A/A 53 GRAM PANCHAYAT
27
BELKHEDI BLOCK PATERA DISTT. DAMOH
(MADHYA PRADESH)
2. PRESIDENT GANESH YADAV S/O KANCHEDI
YADAV SANYUKTA VAN PRABANDHAN SAMITI
GRAM PANCHAYAT BARIKANORA, TEH.
BATIYAGARH, (MADHYA PRADESH)
3. PRESIDENT AKEEL BARELA S/O MANGILAL
BARELA SANYUKTA VAN PRABANDHAN SAMITI
GRAM PANCHAYAT SINGHPUR, TEH.
BATIYAGARH, (MADHYA PRADESH)
4. SALESMAN RAJA KHAN S/O MOHAMMAD SAFI
KHAN SANYUKTA VAN PRABANDHAN SAMITI R/O
KAMLA NEHRU WARD , TEH. HATTA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE GOVERNMENT OF M.P. VALLABH
BHAWAN, (MADHYA PRADESH)
4. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVERNMENT OF M.P. VINDHYACHAL BHAWAN,
(MADHYA PRADESH)
6. COLLECTOR COLLECTOR DAMOH (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER DAMOH DAMOH
(MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER HATTA, DAMOH
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11809 of 2016
28
Between:-
1. PRATHMIK UPBHOKTA SAHKARI BHANDAR
WARD NO.2 BURHAR WARD NO.1911 AND 12
PRESIDENT AJAY KUMAR JAIN S/O GYAN
CHANDJI JAIN R/O WARD NO.12, BURHAR
(MADHYA PRADESH)
2. PRESIDENT (RAJU KOL) NIHARIKA ENDHAN
KRAYA VIKRAY SAHKARI SAMITI MARYADIT R/O
DHANPURI WARD NO.16 (MADHYA PRADESH)
3. PRESIDENT (CHANDRA PRAKASH GUPTA)
ENDHAN KRAYA VIKRAY SAHKARI SAMITI
MARYADIT R/O 18, DHANPURI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT OF FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY COOPERATIVE
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER / REGISTRAR THE STATE OF
MADHYA PRADESH VINDHYACHAL BHAWAN,
(MADHYA PRADESH)
6. DISTRICT COLLECTOR COLLECTOR DISTT-
SHAHDOL (MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER S.D.O. DISTT-SHAHDOL
(MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER S.D.O. DISTT-SHAHDOL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11818 of 2016
29
Between:-
1. PANDIT DEEN DAYAL PRATHMIK SHAHKARI
UPBHOKTA BHANDAR MYDT. THROUGH THE
MANAGER RAJENDRA SHARMA S.O SHRI
ASHARAM SHARMA AGE 39 RAJ MAHAL ROAD,
TIKAMGARH (MADHYA PRADESH)
2. MANAGER (JITENDRA KHARE) SWARGIYA
SARDAR SINGH PRATHMIK SAHKARI UPBHOKTA
BHANDAR MYDT R/O NAJAI BAZAR, BEHIND
MOTI MASJID (MADHYA PRADESH)
3. MANAGER (KU. SWEETI JAIN) MAA SHARDA
MAHILA PRATHMIK SAHKARI UPBHOKTA
BHANDAR MYDT R/O MAJHPURA MOHALLA
(MADHYA PRADESH)
4. MANAGER (KRISHNAKANT DIXIT) GURUNANAK
PRATHMIK SAHKARI UPBHOKTA BHANDAR
MYDT R/O TAAL DARWAZA, (MADHYA PRADESH)
5. MANAGER (RAMAN SAMELE) MAA VAISHNO DEVI
MAHILA PRATHMIK SAHKARI UPBHOKTA
BHANDAR MYDT. SHIV SHAKTI COLONY
(MADHYA PRADESH)
6. MANAGER (KHALI UD DIN KHAN) EKTA MAHILA
PRATHAMIK UPBHOKTA BHANDAR MYDT, R/O
MOTEKA MOHALLA (MADHYA PRADESH)
7. MANAGER (RAMBATI YADAV) MAA KARMA BAI
MAHILA PRATHMIK UPBHOKTA BHANDAR MYDT
R/O BANPURA DARWAZA (MADHYA PRADESH)
8. MANAGER (SAMSUDDIN KHAN) KARAMCHARI
SAHKARI PRATHMIK UPBHOKTA BHANDAR
MYDT. R/O BANPURA DARWAZA (MADHYA
PRADESH)
9. MANAGER (GHANSHYAM SAHU) ACHRU MATA
EIDHAN APOORTI SAHKARI UPBHOKTA
BHANDAR JERON R/O WARD NO.10 JERON
(MADHYA PRADESH)
10. MANAGER (RAJA RAM LODHI) PANDIT
DEENDAYAL UPADHYAY PRATHMIK UPBHOKTA
SAHKARI BHANDAR MYDT, R/O BADA GAON
DHASHAN (MADHYA PRADESH)
11. MANAGER (SMT. SHIVANI YADAV) JAI AMBEY
MAHILA PRATHMIK UPBHOKTA SAHKARI
BHANDAR MYDT R/O PURANI TEHRI (MADHYA
PRADESH)
12. MANAGER (SANTOSH SEN) KHADI ASHRAM
KARAMCHARI SAHKARI UPBHOKTA BHANDAR
MYDT R/O CHOTI DEVI JI KE PAAS (MADHYA
PRADESH)
30
13. MANAGER (MOHAN LAL NAYAK) MAHILA
BAHUUDEDHIYA SAHKARI SAMITI MYDT R/O
NUTAN VIHAR COLONY, DHONGA (MADHYA
PRADESH)
14. MANAGER (SACHIN NAYAK) KRAIVIKRAY VIPDAN
SAHKARI SAMITI MYDT. R/O NUTAN VIHAR
COLONY, DHONGA (MADHYA PRADESH)
15. MANAGER (PRAMOD YADAV) MAA MAHILA
BAHUUDEHIYA SAHKARI SAMITI MYDT R/O
BANPURA DARWAZA (MADHYA PRADESH)
16. MANAGER (NITIN NAYAK) MAHILA
BAHUUDEHIYA SAHKARI SAMITI MYDT, R/O
NUTAN VIHAR COLONY, DHONGA (MADHYA
PRADESH)
17. MANAGER (AJAY NAYAK) MAA PARVATI DEVI
MAHILA BAHUUDESHIYA SAHKARI SAMITI
SHIVPURI R/O NAYAKON K A MOHALLA
(MADHYA PRADESH)
18. MANAGER ( PRASHANT DUBEY) MAA PITAMBARA
DEVI MAHILA BAHUUDESHIYA SAHKARI SAMITI
BUDERA R/O PURANI TEHRI (MADHYA PRADESH)
19. MANAGER (ROHIT TIWARI) MAHIL
BAHUUDESHIYA SAHKARI SAMITI NARGUDA R.I
KUMHEDI COLONY (MADHYA PRADESH)
20. MANAGER (PRABHU DAYAL YADAV) JAI
SANTOSHI MAHILA BAHUUDESHIYA SAHKARI
SAMITI MYDT R/O VILLAGE BADA GAON KHURD
TE-TIKAMGARHA (MADHYA PRADESH)
21. MANAGER (AMAR KHAN) SHRI HARI MAHILA
BAHUUDESHIYA SAHKARI SAMITI MYDT R/O
BHAGAT NAGAR COLONY, TEH-TIKAMGARH
(MADHYA PRADESH)
22. MANAGER (MOOM KHAN) HARIJAN MAHILA
BAHUUDEDHIYA SAHKARI SAMITI MYDT R/O
BHAGAT NAGAR COLONY, ANNATPURA
TEH-TIKAMGARH (MADHYA PRADESH)
23. MANAGER ( MANOJ TRIPATHI) MATA BETI
MAHILA BAHUUDESHIYA SAHKARI SAMITI MYDT
R/O BHAGAT NAGAR COLONY, TAAL DARWAZA
TEH-TIKAMGARH (MADHYA PRADESH)
24. MANAGER (AKHILESH KHATIK) RADHA MADHAV
MAHILA BAHUUDESHIYA SAHKARI SAMITI MYDT
R/O TEH AND DISTT- TIKAMGARH (MADHYA
PRADESH)
25. MANAGER (AFROZ KHAN) RADHE KRISHNA
MAHILA BAHUUDESHIYA SAHKARI SAMITI MYDT
R/O DARGUWAN, TEH AND DISTT-TIKAMGARH
31
(MADHYA PRADESH)
26. MANAGER (RAVINDRA PATERIA) SAIYUKT VAN
PRABANDHAN VAN SURAKSHA SAMITI HANUMAN
SAGAR R/O DHONGA ROAD (MADHYA PRADESH)
27. MANAGER (NILESH RAI) MAHILA
BAHUUDESHIYA SAHKARI SAMITI MYDT R/O
NANHI TEHRI, LAXMANPURA, TEH-TIKAMGARH
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPT. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR THE STATE OF
MADHYA PRADESH VINDHYACHAL BHAWAN,
(MADHYA PRADESH)
6. DISTRICT COLLECTOR COLLECTOR DISTT-
TIKAMGARH (MADHYA PRADESH)
7. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-TIKAMGARH (MADHYA
PRADESH)
8. SUB DIVISIONAL OFFICER FOOD, CIVIL SUPPLIES
AND CONSUMER PROTECTION DEPARTMENT
DISTT-TIKAMGARH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11835 of 2016
Between:-
32
1. SHIVAJI KPRATHMIK UPBHOKTA SAHKARI
BHANDAR MARYADIT THROUGH ITS PRESIDENT
RADHRANJAN SHARMA S/O LATE SHRI
BANWARILAL SHARMA AGE 53 DURGA CHOWK,
SEONI (MADHYA PRADESH)
2. PRESIDENT ASHISH SHUKLA SHRI BALAJI
PRATHMIK UPBHOKAT SAHKARI BHANDAR
MARYADIT C/O RAMESH TIWARI ASHOK WARD
KHATIK MOHALLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY MANTRALAYA VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN, BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES GOVT. OF MP VINDHYACHAL
BHAWAN, (MADHYA PRADESH)
4. COLLECTOR SEONI DISTT. SEONI (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT. SEONI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11963 of 2016
Between:-
1. MAHILA BAHU UDDESHIYA SAHKARI SAMITI
MARYADIT KHARAMSEDIA THROUGH ITS
PRESIDENT SMT. SHAKUNTALA DEVI W/O SHRI
GAJADHAR PRASAD PATEL DISTT. SATNA M.P.
(MADHYA PRADESH)
2. PRESIDENT MANGAL KRAYA VIKRAY SAHKARI
SAMITI KHARAMSELA R/O VILLAGE AND POST
KHARMSEDA, TAH-AMARPATAN (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAVINDRA PRATAP SINGH, ADVOCATE)
AND
33
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIOPAL SECRETARY BHOPAL VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)
3. COMMISSIONER/ DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN (MADHYA
PRADESH)
4. COMMISSIONER M.P. STATE COOPERATIVE
DAIRY FEDERATION LIMITED, BHOPAL
VINDHYACHAL BHAWAN (MADHYA PRADESH)
5. COLLECTOR COLLECTOR DISTT-SATNA (MADHYA
PRADESH)
6. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-SATNA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 11967 of 2016
Between:-
1. SEVA SAHKARI SAMITI MYDT. THROUGH THE
MANAGER RAMAKANT DWIVEDI A/A 32 YEARS
S/O SHRI RAM BAHOR DWIVEDI FAIR PRICE SHOP
CHANDOHI DOL TEHSIL AND DISTRICT SIDHI
(MADHYA PRADESH)
2. MANAGER, PRAMOD KUMAR DWIVEDI SEVA
SAHKARI SAMITI MYDT. MAJHAULI FAIR PRICE
SHOP CHANDOHI DOL TEHSIL AND DISTRICT
SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPARTMENT OF FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
34
3. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN (MADHYA
PRADESH)
6. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
7. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT. SIDHI (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER SIDHI MAJHAULI
DISTT. SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 11968 of 2016
Between:-
1. AMAR SHAHID PRATHMIK UPBHOKTA SHAHKARI
BHANDAR MYDT. ORCHA THROUGH THE
MANAGER PAWAN KUMAR TIWARI AG. 38 S/O
SHRI BRIJ LAL TIWARI WARD NO. 4, ORCHA,
TIKAMGARH (MADHYA PRADESH)
2. MANAGER BHAVANI SHANKAR KUSHWHA S/O
SHRI KUNJI LAL KUSHWHA JAI SHANKR
PRATHMIK UPBHOKTA BHANDAR MYDT. JERON
WARD NO. 5 NAGAR PANCHAYAT JERON TEH.
PRITHVIPUR (MADHYA PRADESH)
3. MANAGER RAMAKANT TIWARI W/O SHRI RAM
SWAROOP TIWARI PRATHMIK KRISHI SAKH
SAHKARI SAMITI DHILLA VILALGE DHILLA TEH.
PRITHVIPUR (MADHYA PRADESH)
4. MANAGER BRIJPAL SINGH THAKUR S/O SHRI
GANDHARV SINGH SWARGIYA SARDAR SINGH
PRATHMIK UPBHOKTA SAHKARI BHANDAR
MYDT PRITHVIPUR WARD NO. 6 TEH. PRITHVIPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE )
AND
35
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY BHOPAL VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN (MADHYA
PRADESH)
5. COMMISSIONER /AND REGISTRAR
CO-OPERATION DEPARTMENT VINDHYACHAL
BHAWAN (MADHYA PRADESH)
6. COLLECTOR TIKAMGARH DISTT. TIKAMGARH
(MADHYA PRADESH)
7. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT. TIKAMGARH (MADHYA
PRADESH)
8. SUB DIVISIONAL OFFICER TIKAMGARH NIWADI
PRITHVIPUR DISTT. (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12053 of 2016
Between:-
VIJAY BAHADUR SINGH S/O SHRI RANGDEO
SINGH , AGED ABOUT 51 YEARS, OCCUPATION:
SALES MAN BHAGOHAR VILL. THENGARHI,
BHAGOHAR, SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY BHOPAL (MADHYA PRADESH)
2. DISTRICT COLLECTOR COLLECTOR DISTT-SIDHI
(MADHYA PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT-SIDHI (MADHYA PRADESH)
36
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT GOPADBANAS, SIDHI (MADHYA
PRADESH)
5. MANAGAER AADIM JATI COOPERATIVE SERVICE
SOCIETY MARYADIT MATA SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12054 of 2016
Between:-
1. ADARSH MAHILA BAHU UDESHIYA SHAHKARI
SAMITI MARYADIT TELGAWAN THROUGH ITS
PRESIDENT MADHUBALA PANDEY D/O REWATI
RAMAN PANDEY A/A 29 YEARS VILLAGE
TELGAWAN POST SHAHPUR TEHSIL AND
DISTRICT SINGRAULI (MADHYA PRADESH)
2. PRESIDENT (SHAKUNTALA PANDEY) ADARSH
MAHILA BAHU UDESHIYA SHAHKARI SAMITI R/O
VILLAGE HARAI PASCHIM POST-WAIDHAN,
TAH-SINGROULI (MADHYA PRADESH)
3. PRESIDENT (KUSUM PANDEY) ADARSH MAHILA
BAHU UDESHIYA SHAHKARI SAMITI MYDT.
KHATKHARI R/O KHATKHARI, POST KHAUTAR,
TEH-SINGRAULI (MADHYA PRADESH)
4. PRESIDENT(SUNITA SHAH) ADARSH MAHILA
BAHU UDESHIYA SHAHKARI SAMITI MYDT
GAHILGARH R/O DHOTI POST-WAIDHAN,
TAH-SINGRAULI (MADHYA PRADESH)
5. PRESIDENT(SYAM BAI W/O HARICHARAN) MAHIL
SWAYAM SUVIDHA SAHKARI SAMITI MYDT
AMLORI R/O VILLAGE AND POST-AMLORI,
TAH-SINGROULI (MADHYA PRADESH)
6. PRESIDENT (SURENDRA KUMAR) OM ADARSH
KRAY VIKRAY SAHKARI SAMITI MYDT TALI
WAIDHAN R/O VILLAGE TALI, POST-WAIDHAN,
TEH-SINGROULI (MADHYA PRADESH)
7. PRESIDENT (SHEETAL SHAH) PRATHMIK KRAY
VIKRAY SAHKARI SAMITI MYDT R/O VILLAGE
AND POST KHUTAR, TAH-SINGRAULI (MADHYA
PRADESH)
8. PRESIDENT (ANUJ SINGH S/O VANSH GOPAL
SINGH SHARDA KRAY VIKRAY SAHAKARI SAMITI
MYDT R/O JAYANT C.W.S. COLONY, POST-JAYANT
TAH-SINGRAULI (MADHYA PRADESH)
9. PRESIDENT(HEERALAL SINGH) ADIM JATI SEVA
SAHKARI SAMITI MYDT CHATRI R/O VILLAGE
37
PIPARKHAD, TEH-CHITRANGI (MADHYA
PRADESH)
10. PRESIDENT (LALJI VERMA) PRATHMIK KRAY
VIKRAY SAHKARI SAMITI MYDT BANAULI R/O
VILLAGE BANAULI, POST-NIGAHI,
TAH-SINGRAULI (MADHYA PRADESH)
11. PRESIDENT (BRIJENDRA KUMAR PATEL)
VINDHYACHAL KRAY VIKRAY SAHKARI SAMITI
MYDT. R/O VILLAGE BALIYARI ROAD, POST
WAIDHAN, TAH-SINGROULI (MADHYA PRADESH)
12. MANAGER(KAMLESH CHOUBEY) VIPNAN
SAHKARI SAMITI MYDT, R/O VILLAGE AND POST
WAIDHAN, TAH-SINGROULI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI R.P. SINGH, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VINDHAYACHAL BHAWAN (MADHYA
PRADESH)
5. DISTRICT COLLECTOR COLLECTOR DISTT-
SINGROULI (MADHYA PRADESH)
6. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-SINGROULI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12058 of 2016
Between:-
38
RAM PRATAP SINGH S/O SHRI MAHESH PRATAP
SINGH , AGED ABOUT 28 YEARS, OCCUPATION:
SALES MAN VILL SARETHI, SIDHI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT GOPADBANAS, SIDHI (MADHYA
PRADESH)
5. MANAGER AADIM JATI COOPERATIVE SERVICE
SOCIETY, MARYADIT MATA, SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12060 of 2016
Between:-
SANTOSH SINGH S/O SHRI BHUPEBDRA SINGH ,
AGED ABOUT 33 YEARS, OCCUPATION: SALES
MAN VILL KATARWAR, KUSMI, SIDHI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
39
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT KUSMI SIDHI (MADHYA PRADESH)
5. MANAGER AADIM JATI COOPERATIVE SOCIETY
MARYAADIT TAMSAAR SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12061 of 2016
Between:-
SANYUKT VAN SAMITI CHOPRA DALPATPURA
UTTAM SINGH ADIWASI VILL. CHOPRA TAH.
BATIYAGARH DISTT. DAMOH (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN (MADHYA
PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN (MADHYA
PRADESH)
6. COLLECTOR DAMOH DISTT. DAMOH (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER DAMOH HATTA DISTT.
DAMOH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12068 of 2016
Between:-
40
ADIM JATI SEVA SAHKARI SANSTHA MARYADIT
THROUGH ITS SOCIETY MANAGER SUDAMA SONI
S/O SHRI PURANLAL SONI A/A 50 YEARS
HATHNORA, POST BORDEHI BLOCK AMLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VINDHAYACHAL BHAWAN (MADHYA
PRADESH)
4. DISTRICT COLLECTOR COLLECTOR DISTT-BETUL
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-BETUL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12070 of 2016
Between:-
PRATHMIK KRISHI SAHKARI SANSTHA
MARYADIT THROUGH ITS SALESMAN PAWAN
KUMAR TIKARE S/O DAYARAM TIKARE R/O
PANDEY MOHALLA, AMLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
MANTRALAYA, VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
41
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VINDHAYACHAL BHAWAN (MADHYA
PRADESH)
4. COLLECTOR COLLECTOR BETUL (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT BETUL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12071 of 2016
Between:-
ZILA THOK UPBHOKTA SAHKARI BHANDAR
MARYADIT THROUGH ITS PRESIDENT YUVRAJ
SINGH GOUR S/O SHRI DURGA SINGH GOUR AGE
53 SHIVAJI WARD MARATHI MOHALL, BETUL
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPT. MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VINDHYACHAL BHAVAN BHOPAL
(MADHYA PRADESH)
4. DISTRICT COLLECTOR COLLECTOR DISTT-BETUL
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-BETUL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 12093 of 2016
Between:-
42
1. MAHARAJA KRAYA VIKRAYA SAHKARI SAMITI
MARYADIT PIPARIKALA BLOCK UCHEHRA FAIR
PRICE SHOP NAGAR PANCHAYAT WARD NO. 123 4
UCHEHRA THROUGH PRESIDENT SHRI AJAY
KUMAR JAISWAL S/O NATTHU LAL JAISWAL
AHIRAN MOHALLA,SATNA (MADHYA PRADESH)
2. PRESIDENT(SHRI ZYANENDRA SINGH) PRATHMIK
SAHKARI UPBHOKTA BHANDAR MYDT R/O
VILLAGE UTAILI, BLOCK SOHAWAL (MADHYA
PRADESH)
3. PRESIDENT(SMT. TARANNUM BI) MAHILA BAHU
UDDESIYA SAHKARI SAMITI MYDT R/O VILLAGE
SOHAWAL, TEH-RAGURAJNAGAR (MADHYA
PRADESH)
4. CHAIRMAN(SMT. VIDYA DEVI KUSHWAHA)
MAHILA BAHUUDDEDHIYA SAHKARI SAMITI
MYDT R/O VILLAGE DADHIYA, BLOCK-UCHEHRA
(MADHYA PRADESH)
5. PRESIDENT(SMT. DROPADI DEVI) BAHURANI
MAHIL ABAHUUDDEDHIYA GRAM PANCHAYAT
JIGNAHAT R/O VILLAGE JIGNAHAT (MADHYA
PRADESH)
6. CHAIRMAN (SHRI PRAKASH CHANDRA GUPTA
ASHOK PRATHMIK UPBHOKTA BHANDAR MYDT
R/O KRISHNA NAGAR SATNA (MADHYA PRADESH)
7. CHAIRMAN(SMT. VIMALA SHARMA) ARCHITA
MAHILA PRATHMIK UPBHOKTA SAHAKARI
BHANDAR MYDT R/O AMAR COLONY, SATNA
(MADHYA PRADESH)
8. PRESIDENT (SMT. SHANTI VERMA) MAHILA
PRATHMIK UPBHOKTA SAHAKARI BHANDAR
MYDT R/O DHAWARI, SATNA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.P. MISHRA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY FOOD CIVIL SUPPPLIES AND
CONSUMER PROTECTION DEPTT. MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER/ DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
3. DISTRICT COLLECTOR COLLECTOR DISTT-SATNA
(MADHYA PRADESH)
43
4. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-SATNA (MADHYA PRADESH)
5. DEPUTY REGISTRAR M.P. STATE COOPERATIVE
DAIRY FEDERATION LIMITED, BHOPAL
DISTT-SATNA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12170 of 2016
Between:-
AADIWASI GRAMIN PRATHMIK UPBHOKTA
SAHKARI BHANDAR MARYADIT NAINPUR REG.
NO.733 THR. ITS MANAGER DEEPAK CHANDROL
S/O SHRI DEENDAYAL CHANDROL A/A 41 WARD
NO.14 NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI R.K. PANDEY, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH PRINCIPAL
SECRETARY DEPARTMENT OF FOOD CIVIL
SUPPLIES AND CONSUMER PRODUCTION
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COLLECTOR BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)
4. COLLECTOR MANDLA DISTT. MANDLA (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER MANDLA MANDLA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12224 of 2016
Between:-
1. ADARSH MAHILA BAHU UDDESHIYA SHAHKARI
SAMITI MARYADIT MISIRGAWAN THR. ITS
PRESIDENT SMT. ASHA DEVI R/O VILL. AND POST
MISIRGAWAN TAH. CHITRANGI, DISTT. SINGRAULI
M.P. (MADHYA PRADESH)
44
2. PRESIDENT SMT. JANKI DEVI MAHILA BAHU
UDESHIYA SHAHKARI SAMITI MARYADIT
DHUDHMANIYA VILLAGE AND POST
DUDHMANIYA TAH. CHITRANGI (MADHYA
PRADESH)
3. PRESIDENT SMT. ASHA TIARI ADARSH MAHILA
BAHU UDESHIYA SHAHKARI SAMITI MARYADIT
VILLAGE BARHAT TAH. CHITRANGI (MADHYA
PRADESH)
4. PRESIDNET SMT. DEVRAJI DEVI ADARSH MAHILA
BAHU UDESHIYA SHAHKARI SAMITI MARYADIT
MAHADEVADAD VILLAGE MAHDEVADAD POST
NAIKAHWA TAH. CHITRANGI (MADHYA
PRADESH)
5. PRESIDNET SMT. SHAHKUNTALA SINGH MAHILA
BAHU UDESHIYA SHAHKARI SAMITI MARYADIT
BODA KHUTA VILLAGE AND POST BOAD KHUTA
TAH. CHITRANGI (MADHYA PRADESH)
6. PRESIDENT SURYAWALI SINGH KRISHI UTPAD
KRYA VIKRAYASHAHKARI SAMITI MARYADIT
FUTAHADWA VILLAGE FUTHADWAS GADHWA
POST NAIKAHWA TAH. CHITRANGI (MADHYA
PRADESH)
7. PRESIDENTLAL BAHADUR BAIS KRISHI UTPAD
KRYA VIKRAYA SHAHKARI SAMITI MARYADIT
GHOGHRA VILLAGE AND POST GHOGHRA TAH.
CHITRANGI (MADHYA PRADESH)
8. PRESIDENT DALHAN SHAHKARI VIPDAN AVAM
PRAKRIYA SOCIETY MARYADIT CHITRANGI
VILLAGE HARFARI TAH. CHITRANGI (MADHYA
PRADESH)
9. PRESIDENT USHA DEVI ADARSH MAHILA BAHU
UDDESHIYA SAHKARI SAMITI MARYADIT KHATAI
VILLAGE AND POST KHATAI TAH. CHITRANGI
(MADHYA PRADESH)
10. PRESIDENT RAMROOP KRISHI UTPAD KRAYA
VIKRAY SAHKARI SAMITI MARYADIT BAGDARA
VILLAGE AND POST BAGDARA TAH. CHITRANGI
(MADHYA PRADESH)
11. PRESIDENT SAVITRI DEVI PRABHMIK MAHILA
UPBHOKTA SAHKARI BHANDAR MARYADIT
PAPAL VILLAGE PAPAL POST NIWAS TAH.
DEOSAR (MADHYA PRADESH)
12. PRESIDNET SMT. SANDHYA SINGH ADARSH
MAHILA BAHU UDDESHIYA SAHKARI SAMITI
MARYADIT DUDHICHUA BASTI SAHEED BHAGAT
SINGH COLONY POST TAH. SINGROULI (MADHYA
PRADESH)
45
13. PRESIDENT SAVITA SINGH MAHILA BAHU
UDDESHIYA SAHKARI SAMITI MARYADIT
MADHAULI LIG COLONY, POST TAH. SINGROULI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI R.P. SINGH, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY MANTRALAYA VALLABH
BHAWAN BHOPAL M.P. (MADHYA PRADESH)
2. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
GOVT OF M.P MANTRALAYA VALLABH BHAWAN
BHOPAL M.P. (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P M.P. VINDHAYCHAL BHAWAN
(MADHYA PRADESH)
5. COLLECTOR SINGROULI DISTT. SINGROULI
(MADHYA PRADESH)
6. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT SINGROULI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12235 of 2016
Between:-
1. RAMRAJA NAGRIK SAHAKARI SAMITI WARD NO.3
TIKAMGARH THR. ITS MANAGER PRAFULL
DWIVEDI S/O RAMSWARUP DWIVEDI A/A 42 BADE
PUL KE PAAS TIKAMGARH (MADHYA PRADESH)
2. MANAGER, RAJENDRA KUMAR JAIN SHIVAM
PRATHMIK SAHAKARI UPBHOKTA BHANDAR
MARYADIT TIKAMGARH RORAIYA DARWAJA
(MADHYA PRADESH)
3. MANAGER, JAGDISH SAHU SHIVA NAGRIK
SAHAKARI SAMITI WARD NO. 6 TIKAMGARH
VINODKUN ROAD GYANESHWARI MANDIR KE
PASS (MADHYA PRADESH)
46
4. MANAGER SHARDA AGRAWAL MAHALAXMI
MAHILA PRATHIMIK SAHKARI UPBHOKTA
BHANDAR MARYADIT WARD NO. 10 TIKAMGARH
HIMANCHAL GALI TIKAMGARH (MADHYA
PRADESH)
5. MANAGER YOGESH SHARMA SHRI KRISHNA
PRATHMIK SAHAKARI UPBHOKTA BHANDAR
WARD NO. 13 B KASGAR KI GALI TIKAMAGARH
(MADHYA PRADESH)
6. MANAGER, SMT. KANCHAN YOGI MAHILA
PRATHMIK SAHAKARI UPBHOKTA BHANDAR
WARD NO. 14 TIKAMGARH BANPUR DARWAJA,
TIKAMGARH (MADHYA PRADESH)
7. MANAGER PREMLAL KUSHWAHA MAJDUR
MAHILA PRATHMIK SAHAKRI UPBHOKTA
BHANDAR, WARD NO. 20 MOTE KA MOHALLA
TIKAMGARH (MADHYA PRADESH)
8. MANAGER, GHANSHYAM DAS@MUNNA SAHU M.P.
MOTOR KARMCHARI PRATHMIK SAHAKRI
UPBHOKTA BHANDAR MARYADIT WARD NO. 25
RORAIYA DARWAJA TIKAMGARH (MADHYA
PRADESH)
9. MANAGER KASHIRAM SAHU RAJASHA
KARMCHARI THRIFT SAHAKARI SAMITI
MARYADIT WARD NO. 17 TIKAMGARH PAPORA
ROAD, TIKAMGARH (MADHYA PRADESH)
10. MANAGER SMT. ABDA BANO NEW MAJDUR
MAHILA PRATHMIK UPBHOKTA BHANDAR
TIKAMGARH WARD NO. 26 MOTE KA MOHALLA
TIKAMGARH (MADHYA PRADESH)
11. MANAGER RAJENDRA JAIN SHRIHARI PRATHMIK
SAHKARI UPBHOKTA BHANDAR MARYADIT
TIKMAGARH WARD NO. 9 HIMCHAL GALI
TIKAMGARH (MADHYA PRADESH)
12. MANAGER, SHIVAJEET MAHILA SAHKARI
UPBHOKTA BHANDAR WARD NO. 14 BARKOT
DHONGA ROAD TIKAMGARH (MADHYA
PRADESH)
13. MANAGER, UMA DWIVEDI SHAKTI MAHILA
PRATHMIK UPBHOKTA SAHKARI BHANDAR
WARD NO. 21 BADE PULKE PAS (MADHYA
PRADESH)
14. MANAGER SMT. SUNITA MAHARANI LAXMI BAI
MAHILA PRATHMIK UPBHOKTA BHANDAR WARD
NO. 11 TIKAMGARH SARAFA BAZAR TIKAMGARH
(MADHYA PRADESH)
15. MANAGER, HARISHCHAND JAIN MAHAVEER
NAGRIK SAHAKARI SAMITI MARYADIT WARD NO.
47
22B TIKAMGARH TIKAMGARH (MADHYA
PRADESH)
16. MANAGER DHARMENDRA SINGH MAHILA
PRATHMIK UPBHOKTA SAHAKRI BHANDAR
MARYADIT LIDHORA VILLAGE LIDHORA
(MADHYA PRADESH)
17. THROUGH MANAGER, SUBRATI KHAN LATE
KUSHABHAU THAKRE NAGRIK SAHAKRI SAMITI
MARYADIT BALDEOGARH (MADHYA PRADESH)
18. THROUGH MANAGER NANDU CHOURASIYA
INDHAN AAPURUTI UPBHOKTA SWAHAKARI
SAMITI MARYADIT BALDEOGARH (MADHYA
PRADESH)
19. THROUGH MANAGER VIJAY SIRVAIYA APURTI
STORES BADMADAIKHAS BADMADAIKHS
(MADHYA PRADESH)
20. THROUGH MANAGER PAPPU GHOS DEEPA
MAHILA BAHUUDDESHIYA SAHKARI SAMITI
BHILOUNI VILLAGE BHILUNI TEHSIL
BALEDOGARH (MADHYA PRADESH)
21. THROUGH MANAGER LAKHAN SINGH
SHIVSHAKTI MAHILA BAHUUDDESHIYA SAHKARI
SAMITI KHERA VILLAGE KHERA TEHS,
TIKAMAGARH (MADHYA PRADESH)
22. THROUG MANAGER JAGDISH VISHWAKARMA
MAHILA BAHUUDDESHIYA SAHKARI SAMITI
MAHARAJPURA VILLAGE MAHARAJPURA
(MADHYA PRADESH)
23. THROUGH MANAGER SHYAM KISHORE YADAV
MAA PITAMBARA NAGRIK SAHKARI SAMITI
VILLAGE MARAJPURA TEH. TIKAMAGARH
(MADHYA PRADESH)
24. THROUGH MANAGER SMT. VANDANA JAIN SWAMI
VEVEKANAND PRATHMIK VILLAGE
BALDEOGARH (MADHYA PRADESH)
25. THROUGH MANAGER BALRAM AHIRWAR
PRATHMIK VANOPAJ SAHKARI SANSTHA
MARYADIT KARMORA VILLAGE KARMORA
(MADHYA PRADESH)
26. THROUGH MANAGER SHAILENDRA AVASTHI
MAHILA BAHUUDDESIYA SAHKARI SAMITI
MARYADIT MAMAUN KILE KA MAIDAN (MADHYA
PRADESH)
27. THROUGH MANAGER MOTILAL LODHI MAA
PADMAWATI MAHIL BAHU UDDESHIYA SAHKARI
SAMITI MAVAI VILLAGE MAVAI (MADHYA
PRADESH)
48
.....PETITIONER
(BY SHRI R.S. KHARE, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. COLLECTOR (FOOD) TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
4. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT. TIKAMGARH (MADHYA
PRADESH)
5. SUB DIVIIONAL OFFICER FOOD, CIVIL SUPPLIES
AND CONSUMER PROTECTION DEPARTMENT
DISTT. TIKAMGARH (MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER JATARA DISTT.
TIKAMGARH (MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER BALDEOGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12247 of 2016
Between:-
1. MINAXI UPBHOKTA BANDAR SAHKARI SAMITY
MRYADIT SOHAGPUR THR. ITS PRESIDENT
MADHURI RAGHUWANSI R/O TEH. SOHAGPUR
DISTT. HOSHANGABAD (MADHYA PRADESH)
2. PRESIDENT SHRI RAMBABU PATEL ADIM JATI
SAHKARI SAMITI SOHAGPUR SHASTRI WARD
SOHAGPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NEERAJ ASHAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY MANTRALAYA VALLABH
BHAWAN BHOPAL M.P. (MADHYA PRADESH)
49
2. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT GOVT. OF M.P. VINDHYANCHAL
BHAWAN (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
STATE OF M.P. VINDHYANCHAL BHAWAN
(MADHYA PRADESH)
4. COLLECTOR HOSHANGABAD HOSHANGABAD
(MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER SOHAGPUR DISTT.
HOSHANGABAD (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12303 of 2016
Between:-
SEVA SAHKARI SAMITI MYDT. TATAM
(SUPERSEDED) THR. THE CHAIRMAN SURYA
PRATAP SINGH S/O SHRI MAHESH PRATAP SINGH
A/A 43 VILL. TATAM TEH. NAOGAON DISTT.
CHHATARPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
CO OPERATIVE DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL M.P. (MADHYA
PRADESH)
2. COMMISSIONER/REGISTAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
3. AKHILESH KUAMR NIGAM, DEPUTY REGISTRAR
COOPERATIVE SOCIETIES DISTT. CHHATARPUR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12318 of 2016
Between:-
1. ADARSH NAGRIK SAHKARI SAMITI MYDT. NIWADI
DISTT. TIKAMGARH THR. THE CHAIRMAN
PRAKASHWATI W/O LATE SHRI NATHU RAM
DUBEY A/A 75 WARD NO.9 TEH. NIWADI DISTT.
TIKAMGARH (MADHYA PRADESH)
50
2. MANAGER(LOKENDRA SINGH) PRATHMIK
KRISHI SAKH SAHKARI MYDT R/O TEH-NIWADI,
DITT-TIKAMGARH (MADHYA PRADESH)
3. MANAGER(PRATEESH PUROHIT) PANDIT
DEENDAYAL UPADHYAY PRATHMIK UPBHOKTA
BHANDAR MYDT R/O TEH-NIWADI,
DITT-TIKAMGARH (MADHYA PRADESH)
4. MANAGER(SHIVENDRA KUMAR AHIRWAR)
PRATHMIK VANOPAJ SAHKARI SAMITI R/O
GYAJEETPURA, TEH-MOHANGARH (MADHYA
PRADESH)
5. MANAGER(DEVENDRA YADAV) GRAM VAN SAMITI
KHARAI R/O TEH-JATATA,TIKAMGARH (MADHYA
PRADESH)
6. SALESMAN(RAMDAS KUSHWAHA) SEVA SAHAKRI
SAMITI TALA R/O VILLAGE-CHUHI, POST-TALA,
TEH-MAHJAULI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MINISTRY VALLABH
BHAWAN BHOPAL M.P. (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN , BHOPAL (MADHYA
PRADESH)
3. PRINCIPAL SECRETARY M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VALLABH BHAWAN , BHOPAL (MADHYA
PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR THE STATE OF
MADHYA PRADESH VINDHYACHAL BHAWAN
(MADHYA PRADESH)
6. DISTRICT COLLECTOR COLLECTOR DISTT-
TIKAMGARH (MADHYA PRADESH)
7. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT-TIKAMGARH (MADHYA
PRADESH)
51
8. SUB DIVISIONAL OFFICER S.D.O. R/O
TEH-NIWADI, DITT-TIKAMGARH (MADHYA
PRADESH)
9. SUB DIVISIONAL OFFICER S.D.O.
TEH-MOHANGARH (MADHYA PRADESH)
10. DISTRICT COLLECTOR COLLECTOR DISTT-SIDHI
(MADHYA PRADESH)
11. SUB DIVISIONAL OFFICER S.D.O. DISTT-SIDHI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12328 of 2016
Between:-
MAHILA PRATHMIK UPBHOKTA SAHKARI
BHANDAR MARYADIT WARD NO.29 30 SHAHDOL
THR. ITS PRESIDENT SHRI SMT. JAINAB BEGUM
W/O MOHD. IMTIAZ KHAN A/A 28 OLD BASTI
WARD NO.29 PACHGAON ROAD DISTT. SHAHDOL
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHASHANK SHEKHAR DUGWEKAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MINISTRY VALLABH
BHAWAN BHOPAL M.P. (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN (MADHYA
PRADESH)
5. COMMISSIONER/REGISTAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SHAHDOL DISTT. SHAHDOL
(MADHYA PRADESH)
52
7. SUB DIVISIONAL OFFICER SHAHDOL DISTT.
SHAHDOL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12332 of 2016
Between:-
ADIM JATI SEWA SAHKARI SAMITI BHALMUDI
(SEMRA) THR. ITS PRESIDENT SUNDER SINGH PAV
S/O SHRI BUDDHU SINGH A/A 55 BHALMUDI
SEMRA TEH. KOTMA DISTT. ANUPPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI B.K. UPADHYAY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MINISTRY VALLABH
BHAWAN BHOPAL M.P. (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT GOVT.
OF M.P. VINDHAYACHAL BHAWAN (MADHYA
PRADESH)
3. DISTRICT COLLECTOR COLLECTOR DISTT-
ANUPPUR (MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT TEH-KOTMA, ANUPPUR (MADHYA
PRADESH)
5. SALESMEN (ANJANI DEVANGAN) ANURAGA
MAHILA SWA SAHAYATA SAMOOH R/O
POURADHAR, TEH-KOTMA (MADHYA PRADESH)
6. SALESMEN (LAXMI BAI) BHARTIYA SWA
SAHAYATA SAMOOH R/O KHODRI NO.2,
TEH-KOTMA (MADHYA PRADESH)
7. SALESMEN (SMT. SHYAM BAI KEWAT) UNNATI
SHEEL SWA SAHAYATA SAMOOH R/O PIPARHA,
TEH-KOTMA (MADHYA PRADESH)
8. SAHAYAK ADHYAPAK GOVT. PRIMARY SACHOOL
GUPTA DAFAI JHEEMAR, TEH-KOTMA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12364 of 2016
53
Between:-
1. SEVA SAHKARI SAMITI MARYADIT CHANDVAHI
TAH. BAHARI THROUGH SALESMAN VILL.
MAHUAR BINOD KUMAR MISHRA S/O SANAT
KUMAR MISHRA R/O VILL. MATIHINI, POST
CHANDVAHI, TAH-BAHARI, SIDHI (MADHYA
PRADESH)
2. THROUGH SALESMAN VILL. CHANDVAHI, OM
PRAKASH PANDEY SEVA SAHKARI SAMITI
MARYADIT VILLAGE MATIHINI POST CHANDVAHI
TEH. BAHARI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI A.P. SINGH BAGHERL, ADVOCATE)
AND
1. THROUGH SECRETARY DEPARTMENT CIVIL
SUPPLIES GOVT. OFM.P. MANDTRALAYA
VALLABH BHAWAN (MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR CO OPERATIVE
SOCIETIES GOVT. OF M.P. VINDHYANCHAL
BHAWAN BHOPAL (MADHYA PRADESH)
4. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT DISTT.SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12397 of 2016
Between:-
1. ADIM JATI SEWA SAHKARI SAMITI BEOHARI
(SHOP MAU) THROUGH PRABANDHAK BRIJWASI
PRASAD TIWARI S/O BALMIK PRASAD R/O
BEOHARI (MADHYA PRADESH)
2. PRABANDHAK(SITA PRASAD) ADIM JATI SEWA
SAHKARI SAMITI PAPODH R/O NIPANIYA,
TAH-BEOHARI (MADHYA PRADESH)
3. PRABANDHAK(SATENDRA SINGH) ADIM JATI
SEWA SAHAKARI SAMITI KHAIRA R/O BEOHARI
(MADHYA PRADESH)
54
4. PRABANDHAK(DHRUV NARAYAN SHUKLA) ADIM
JATI SEWA SAHAKARI SAMITI MYDT DEOGAON
R/O DEOGAON, TAH-BEOHARI (MADHYA
PRADESH)
5. PRABANDHAK(DHANUSHDHARI PRASAD) ADIM
JATI SEWA SAHAKARI SAMITI PAPONDH R/O
BEOHARI, TAH-BEOHARI (MADHYA PRADESH)
6. PRABANDHAK(RAM PRAMOD TIWARI)
KARMCHARI UPBHOKTA BHANDAR BEOHARI
R/O BEOHARI, TAH-BEOHARI (MADHYA
PRADESH)
7. ADHYAKSH (RAJEEV TRMRAKAR) VIPADAN
SAHKARI SAMITI BEOHARI R/O BEOHARI,
TAH-BEOHARI (MADHYA PRADESH)
8. PRABANDHAK(BHARAT LAL GUPTA) SONANCHAL
PRATHMIK UPBHOKTA BHANDAR DEVLOND R/O
DEOLOND, TEH-BEOHARI (MADHYA PRADESH)
9. PRESIDENT(RAJESH MISHRA) VIVEK GRAMIN
PRATHMIK UPBHOKTA SAHKARI MYDT
BHANDAR R/O BEOHARI, TAH-BEOHARI
(MADHYA PRADESH)
10. PRESIDENT(SHSHIBALA) NIDHI MAHILA
BAHUDDEDHI SAHKARI SAMITI MYDT DEOLOND
R/O DEOLOND, TEH-BEOHARI (MADHYA
PRADESH)
11. PRESIDENT(DINESH SHUKLA) ABHISHEK
GRAMIN PRATHMIK SAHKARI SAMITI SAPTA R/O
BEOHARI, TAH-BEOHARI (MADHYA PRADESH)
12. PRESIDENT(RAM KRISHANA GUPTA) KALPANA
GRAMIN PRATHMIK BHANDAR KALLEH R/O
JAISINGH NAGAR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ALOK KUMAR GUPTA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION VALLABH
BHAWAN , BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)
3. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
55
4. COMMISSIONER AND TEGISTRAT M.P. STATE
COOPERATIVE DAIRY FEDERATION LIMITED,
BHOPAL VINDHYACHAL BHAWAN (MADHYA
PRADESH)
5. DISTRICT COLLECTOR COLLECTOR DISTT-
SHAHDOL (MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT BEOHARI, TAH-BEOHARI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12415 of 2016
Between:-
ADIM JATI SEVA SHAHKARI SAMITI MARYADIT
JAGHAT TAHDEOSAR THROUGH PRESIDENT
BALMIK SINGH S/O VANSPATI SINGH R/O VILL.
AND POST SARODHA, TAH-DEOSAR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI R.P. SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHAYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
5. COLLECTOR SINGRAULI DISTT. SINGRAULI
(MADHYA PRADESH)
6. DISTRICT SUPPLY OFFICER SINGRAULI DISTT.
SINGRAULI (MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT TAH. DEOSAR DISTT. SINGRAULI
(MADHYA PRADESH)
.....RESPONDENTS
56
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12417 of 2016
Between:-
JILA THOK UPBHOKTA SAHKARI BHANDAR
MARYADIT PANNA THROUGH ITS SALESMAN RAJ
KUMAR MISHRA S/O SHRI M.G. MISHRA AGED
ABOUT 48 YRS INDRAPURI COLONY PANNA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVANEET DUBEY, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPT. OF FOODS CIVIL
SUPPLIES AND CONSUMER PROTECTION
MINISTRY, VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COLLECTOR PANNA DISTT. PANNA (MADHYA
PRADESH)
4. DISTRICT SUPPLY OFFICER PANNA DISTT. PANNA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12438 of 2016
Between:-
SHASKEEY KARMACHARI SAHKARI UPBHOKTA
BHANDAR MARYADIT PANNA THROUGH ITS
SALESMAN SHRI PRAHLAD KUMAR SAHU S/O
SHRI BABULAL SAHU AGE 48 TIKURIA,
MOHALLA, MISHRA COLONY, PANNA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVANEET DUBEY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
57
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COLLECTOR COLLECTOR PANNA (MADHYA
PRADESH)
4. DISTRICT SUPPLY OFFICER PANNA PANNA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12504 of 2016
Between:-
1. BALDAU SAHKARI SAKH SAMITI SHOP NO.
3316074 WARD NO. 14 JAWAHAR GANJ WARD TA
AND DISTRICT JABALPUR THROUGH PRESIDENT
SHRIDHAR PASARI S/O LATE BALKRISHNA
PASARI R/O 211 KOTWALI WARD (MADHYA
PRADESH)
2. PRESIDENT(SHRI IRSHAD KHAN) RAJIV GANDHI
PRATHMIK UPBHOKTA SAHKARI BHANDAR R/O
AZAD MARG, GALI NO. 1 BAIAORA (MADHYA
PRADESH)
3. PRESIDENT(SMT. RADHA BAI) SHRI
PARSHWANATH MAHILA PRATHMIK SAHKARI
UPBHOKTA BHANDAR R/O LOHRADA,
TEH-SALWAS, KANNOD (MADHYA PRADESH)
4. PRESIDENT(SHRI SUBHASH BANSAL SHRI
RAMLAXMAN PRATHMIK SAHKARI UPBHOKTA
BHANDAR R/O 34 MIG-2, JAWAHAR NAGAR
(MADHYA PRADESH)
5. MANAGER(SHRI PRADEEP KUMAR) JILA THOK
UPBHOKTA SAHKARI BHANDAR MYDT R/O
PRATAP PURA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI PRAVEEN KUMAR CHATURVEDI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT. OF FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VINDHYACHAL BHAWAN, BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
58
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12591 of 2016
Between:-
AMRENDRA KUMAR SHUKLA S/O SHRI
SURENDRA PRASAD SHUKLA , AGED ABOUT 40
YEARS, OCCUPATION: SALES MAN , FAIR PRICE
SHOP-AMILIYA2 VILL. AMILIYA, SIHAWAL, SIDHI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. DISTRICT COLLECTOR COLLECTOR DISTT-SIDHI
(MADHYA PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT-SIDHI (MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT SIHAWAL, SIDHI (MADHYA
PRADESH)
5. MANAGER AADIM JATI COOPERATIVE SERVICE
SOCIETY MYDT AADIM JATI COOPERATIVE
SERVICE SOCIETY MYDT MATA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12595 of 2016
Between:-
RAMJI MISHRA S/O SHRI JAGDISH MISHRA ,
AGED ABOUT 37 YEARS, OCCUPATION: SALES
MAN FAWIR PRICE SHOP KORAULI KALA VILL.
KORAULI KALA SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
TO THE DEPARTMENT OF CIVIL SUPPLIES
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
59
2. DISTRICT COLLECTOR COLLECTOR DISTT-SIDHI
(MADHYA PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT-SIDHI (MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT SIHAWAL, SIDHI (MADHYA
PRADESH)
5. THROUGH MANAGER AADIM JATI COOPERATIVE
SERVICE SOCIETY MATA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12596 of 2016
Between:-
SUKHSAGAR PATEL S/O SHRI BHAGIRATHI PATEL
, AGED ABOUT 32 YEARS, OCCUPATION: SALES
MAN FAIR PRICE SHOP CHITWARIY, VILL
GODGANW-=CHITWARYA, SIHAWAL, SIDHI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT SIHOWAL SIDHI (MADHYA
PRADESH)
5. MANAGER AADIM JATI COOPERATIVE SERVICE
SOCIETY DISTT. SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12637 of 2016
Between:-
60
ADIM JATI SEWA SAHKARI SAMITI MARYADIT
GHOGHRA SHOPS SULKHAN KEKRAI REHDA
SUDA KUDAINIYA PANJREH JHARKATIYA
KHAMHENIYA MOHGADI TAHCHITRANGI DISTT.
SINGRAULI THROUGH PRESIDNET RAMDEV
SINGH S/O LALANDEV SINGH BAIS R/O VILL. AND
POST GHOGHRA, TAH-CHITRANGI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI R.P. SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD
CIVILSUPPLIESAND CONSUMER PROTECTION
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE GOVERNMENT OF M P
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAVAN , BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVERNMENT OF M P VINDHYACHAL BHAWAN,
BHOPAL (MADHYA PRADESH)
5. COLLECTOR COLLECTOR SINGRAULI (MADHYA
PRADESH)
6. DISTRICT SUPPLY OFFICER SINGRAULI
SINGRAULI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12659 of 2016
Between:-
1. JAN JAGRITI MAHILA PRATHMIK UPBHOKTA
BHANDAR THROUGH THE MANAGER SANDHYA
SINGH AGE 28 YRS W/O SHRI RAJENDRA SINGH
JAHAWAR ROAD (MADHYA PRADESH)
2. MANAGER RITIKA SHUKLA D/O SHRI RAM
KUMAR SHUKLA PRATHBHA MAHILA PRATHMIK
UPBHOKTA BHANDAR DISTT. CHHATARPUR
(MADHYA PRADESH)
3. MANAGER SANDHYA DUBEY D/O SHRI
HARSWAROOP DUNBEY MAHILA PRATHMIK
61
UPBHOKTA BHANDAR MYDT DISTT.
CHHATARPUR (MADHYA PRADESH)
4. MANAGER RAM SINGH YADAV S/O MOHAN YADAV
SHRI KRISHNA PRATHMIK SAHKARI UPBHOKTA
BHADAR WARD NO. 6 KARI TEH. AND DISTT.
TIKAMRAGH (MADHYA PRADESH)
5. MANAGER NATHU RAM YADAV S/O LAXMAN
PRASAD YADAV PRATHMIK SAHKARI UPBHOKTA
BHANDAR NAGAR PARISHAD WRD NO. 2 KARI
TEH. AND DISTT (MADHYA PRADESH)
6. MANAGER SMT. AKANSHA GUPTA W/O NEERAJ
GUPTA MAA KARMA MAHILA PRATHMIK
UPBHOKTA BHANDAR MYDT. TEH. AND DISTT.
CHHATARPUR (MADHYA PRADESH)
7. CHAIRMAN SMT. ASMA W/O SHRI REROZ
ANNAPURAN MAHILA PRATHMIK UPBHOKTA
BHANDAR MYDT GALLA MANDI CHHATARPUR
(MADHYA PRADESH)
8. CHAIRMAN ARVIND SAHU S/O SHRI BABU LAL
SAHU KHAJORAHO PRATHMIK UPBHOKTA
SAHKARI BHANDAR MYDT. SHILP SHALA MARG
TEH. KHAJORAHO (MADHYA PRADESH)
9. MANAGER RADHA CHARAN S/O POORAN LAL JAI
MAA BHAVANI MAHILA PRATHMIK UPBHOKTA
SHAHKARI BHANDAR MYDT. 32 LADYANA MARG
CHHATARPUR (MADHYA PRADESH)
10. MANAGER SUNIL VERMA S/O SHRI VISHNU
VERMA SAMTA MAHILA PRATHMIK UPBHOKTA
BHANDAR MYDT H.NO 18 CHHATARPUR (MADHYA
PRADESH)
11. MANAGER NARAYAN SINGH GHOSH S/O
DHANIRAM MAA SARASWATI MAHILA UPBHOKA
BHANDAR CHHATARPUR TEH. AND DISTT.
CHHATARPUR (MADHYA PRADESH)
12. MANAGER K N SINGH SENGAR S/O SHRI
SHIVPOOJAN SINGH SHASKIYA KARAMCHARI
ALP AAY VARG PRATHMIK UPBHOKTA SAHKARI
BHANDAR MYDT. NEAR POLICE LINE
CHHATARPUR (MADHYA PRADESH)
13. MANAGER DURGA SHRIVAS D/O SANGEETA
SHRIVAS SHRADHA MAHILA PRATHMIK
UPBHOKTA BHANDAR MYDT PAWA ROAD SHRI
RAM BASTI CHHATARPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE )
AND
62
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPT. OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/M.D.STATE AGRICULTURE
MARKETINGBOARD, FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR TIKAMGARH DISTT. TIKAMGARH
(MADHYA PRADESH)
7. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER TIKAMGARH NIWADI
PRITHVIPUR DISTT. TIKAMGARH (MADHYA
PRADESH)
9. COLLECTOR CHHATARPUR DISTT. CHHATARPUR
(MADHYA PRADESH)
10. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
11. SUB DIVISIONAL OFFICER CHHATARPUR DISTT.
CHHATARPUR (MADHYA PRADESH)
12. SUB DIVISIONAL OFFICER CHHATARPUR
KHAJURAO DISTT. CHHATARPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12673 of 2016
Between:-
PRAMOD KUMAR SINGH S/O SHRI BUDDHIMAN
SINGH , AGED ABOUT 28 YEARS, OCCUPATION:
SALES MAN FAIR PRICE SHOP VILL. AMILIYA
SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
63
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR SIDHI SIDHI (MADHYA PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT GOPADBANAS, SIDHI (MADHYA
PRADESH)
5. MANAGER AADIM JATI COOPERATIVE SERVICE
SOCIETY MARYAADIT MATA SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12704 of 2016
Between:-
MUKESH SINGH S/O SHRI RANGDEO SINGH ,
AGED ABOUT 39 YEARS, OCCUPATION: SALES
MAN FAIR PRICE SHOP PONDI VILL. PONDI
SIHAWAL SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
TO THE DEPARTMENT OF CIVIL SUPPLIES
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR COLLECTOR DISTT.SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT.SIDHI (MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT DISTT.SIDHI (MADHYA PRADESH)
5. MANAGER COOPERATIVE SERVICE SOCIETY
MARYAADIT SAPAHI SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
64
WRIT PETITION No. 12705 of 2016
Between:-
ANAND BAHADUR SINGH S/O SHRI KUMAR
BAHADUR , AGED ABOUT 36 YEARS,
OCCUPATION: SALES MAN VILL BHITARI
TENDUHA, SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT SIDHI
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT SIHAWAL SIDHI (MADHYA
PRADESH)
5. MANAGER COOPERATIVE SERVICE SOCIETY
MARYADIT SAPAHI SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12706 of 2016
Between:-
ARVIND KUMAR PATHAK S/O TEJBALI PATHAK ,
AGED ABOUT 32 YEARS, OCCUPATION: SALES
MAN, FAIR PRICE SHOP-JANAKPUR R/O VILL.
KUCHWAHI, SIHWAL (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
THE STATE OF MADHYA PRADESH THROUGH
SECRETARY TO THE DEPTT. OF CIVIL SUPPLIES
GOVT OF N.P. VALLABH BHAWAN (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12707 of 2016
65
Between:-
SAJAN SINGH S/O AMRIT RAM DWIVEDI , AGED
ABOUT 50 YEARS, OCCUPATION: SALES MAN,
FAIR SHOP BHARUHI R/O VILL. TARKA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY TO THE DEPTT. OF CIVIL SUPPLIES
VALLABH BHAWAN (MADHYA PRADESH)
2. COLLECTOR COLLECTOR DISTT.SIDHI (MADHYA
PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT.SIDHI (MADHYA PRADESH)
4. SUB DIVISION OFFICER REVENUE DEPARTMENT
SIHAWAL SIDHI (MADHYA PRADESH)
5. MANAGER SEWA SAHKARI SAMITI MARYAADIT
CHANDWAHI SIDHI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12709 of 2016
Between:-
PUSHPRAJ SINGH S/O SHRI BHAIYALAL SINGH ,
AGED ABOUT 48 YEARS, OCCUPATION: SALES
MAN FAIR PRICE SHOP BEDUA VILL. DEORAHA
UPNI SIDHI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI LAL RAJ BAHORAN SINGH CHOUHAN, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR.
SECRETARY TO THE DEPARTMENT OF CIVIL
SUPPLIES MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. DISTRICT COLLECTOR COLLECTOR DISTT-SIDHI
(MADHYA PRADESH)
3. OFFICER IN CHARGE FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
DISTT-SIDHI (MADHYA PRADESH)
66
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT GOPADBANAS, SIDHI (MADHYA
PRADESH)
5. MANAGER M.P. STATE COOPERATIVE DAIRY
FEDERATION LIMITED, BHOPAL SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12735 of 2016
Between:-
ADIM JATI SEWA SAHKARI SAMITI MARYADIT
JAGHAT DIST. SINGRAULI THR. ITS CHAIRMAN
BALMIK SINGH GOND S/O BANSPATI SINGH GOND
A/A 50 VILL. SARAUNDHA POST SARAUNDHA TEH.
DEOSAR DISTT. SINGRAULI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI A.K. DIXIT, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER SINGRAULI DEOSAR
DIST. SINGRAULI (MADHYA PRADESH)
7. COLLECTOR SINGRAULI DISTT. SINGRAULI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12743 of 2016
67
Between:-
KRASHAK SEWA SAHKARI SAMITI DHANHA
THROUGH PRESIDENT SMT. SAROJ SINGH
BAGHEL W/OTEJ BAHADUR SINGH BAGHEL R/O
GRAM PANCHAYAT SUKHA SEMARIYA, P.S.
RAMPUR NAIKIN (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.S. BAGHEL, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT. OF FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER/REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SIDHI COLLECTOR (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER SIDHI DISTT. SIDHI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12745 of 2016
Between:-
KRASHAK SEWA SAHKARI SAMITI VELDAHA
THROUGH PRESIDENT KAMLESH YADAV S/O
RAMHIT YADAV R/O GRAM PANCHAYAT
VELDAHA, BRANCH SEMARIYA P.S. RAMPUR
NAIKIN (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.S. BAGHEL, ADVOCATE)
AND
68
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT. FOODCIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVERNMENT OF MP VINDHYACHAL BHAWAN
BHOPAL (MADHYA PRADESH)
6. COLLECTOR COLLECTOR DISTT.SIDHI (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER SIDHI SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12748 of 2016
Between:-
1. MAHILA BAHU UDDESHIYA SAHKARI SAMITI
MARYADIT MUNGWANI DISTRICT UMARIA
THROUGH ITS PRESIDENT SMT. JANKI BAI W/O
SHRI DHYAN PYASI A/A 72 YEARS VILLAGE
MUNGWANI POST OFFICE TIKURI BLOCK AND
TEHSIL MANPUR UMARIYA (MADHYA PRADESH)
2. PRESIDNET SMT. GUDIYA DWIVEDI W/O SHRI
BANSIMALI PRASAD DWIVEDI MAHILA BAHU
UDDESHIYA SAHKARI SAMITI MARYADIT
DEVEGAWAN VILL. MAJHOKHAR POST OFFICE
KHALAUDHI TAH. AND BLOCK MANPUR
(MADHYA PRADESH)
3. PRESIDENT SMT. GIRJA BAI W/O SHRI LALAN
SINGH MAHILA BAHU UDDESHIYA SAHKARI
SAMITI MARYADIT VILL. DEVGAWAN TAH. AND
BLOCK MANPUR (MADHYA PRADESH)
4. PRESIDENT SMT. KAMLESH DEVI SINGH W/O
SHRI ANUJ SINGH MAHILA BAHU UDDESHIYA
SAHKARI SAMITI MARYADIT SUKHDAS VILL.
SUKHDAS POST OFFICE PADWAR TAH. BLOCK
MANPUR (MADHYA PRADESH)
69
5. PRESIDENT SMT. SHYAM BAI W/O SHRI SONELAL
MAHRA MAHILA BAHU UDDESHIYA SAHKARI
SAMITI MARYADIT PATHRIKHURD VILLAGE AND
POST OFFICE PATHARIKHURD TAH. CHANDIA P.S
BILASPUR (MADHYA PRADESH)
6. PRESIDENT SMT. LEELA BAI BAIGA W/O SHRI
DAMU BAIGA MAHILA BAHU UDDESHIYA
SAHKARI SAMITI MARYADIT TAMANNARA
VILLAGE RAMNNARA POST OFFICE NIGAHRI
TAH. CHANDIA (MADHYA PRADESH)
7. PRESIDENT SMT. MUNNI BAI W/O SHRI NAND
KISHORE MAHILA BAHU UDDESHIYA SAHKARI
SAMITI MARYADIT MAJMANI KALA VILLAGE
GINJURI POST OFFICE MAJMANI KALA TAH.
(MADHYA PRADESH)
8. PRESIDENT SMT. JAMIRA KHAN W/O SHRI
SAHABUDDIN MAHILA BAHU UDDESHIYA
SAHKARI SAMITI MARYADIT AMARPUR VILLAGE
AMARPUR AH. AND DISTT. UMARIA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI JAI SHUKLA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRA CO-OPERATION
DEPARTMENT VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
5. COLLECTOR UMARIYA DISTT. UMARIA (MADHYA
PRADESH)
6. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT TAH. MANPUR DISTT. UMARIA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12750 of 2016
70
Between:-
KRASHAK SEWA SAHKARI SAMITI DHANHA
THROUGH SAROJ BAGHEL W/O TEJ BAHADUR
SINGH BAGHEL R/O GRAM PANCHAYAT SUKHA
SEMARIYA P.S. RAMPUR NAIKIN (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI S.S. BAGHEL, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROGH
SECRETARY DEPTT. FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
GOVT. OF M.P. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SIDHI DISTT. SIDHI (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER SIDHI DISTT. SIDHI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12753 of 2016
Between:-
KRASHAK SEWA SAHKARI SAMITI MATA
THROUGH PRESIDENT DAL PRATAP SINGH GOND
S/O GOPAL SINGH GOND R/O GRAM PANCHAYAT
MATA BRNACH GANDHI GRAM DAKSHIN
KARONDIYA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.S. BAGHEL, ADVOCATE)
71
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT. FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
GOVT. OF M.P. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR SIDHI DITT. SIDHI (MADHYA
PRADESH)
7. SUB DIVISIONAL OFFICER SIDHI DITT. SIDHI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12827 of 2016
Between:-
PRATHMIK KRISHI SAKH SAHKARI SAMITI
MARYADITQ THROUGH ARVIND KUMAR
SIRVAIYA R/O GRAM AND POST JYORAMORA,
TAH-PRITHIVIPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.P. SINGH RAI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPTT. OF FOOD CIVIL
SUPPLIES AND CONSUMER PRODUCTION DEPTT.
MANTRALAYA VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT STPUR
BHAWAN BHOPAL (MADHYA PRADESH)
72
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VINDHANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR TIKAMGARH DISTT. TIKAMGARH
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 12918 of 2016
Between:-
SEVA SAHKARI SAMITI THROUGH ITS PRESIDENT
SHRI BHAWANI PRASAD S/O LATE SHRI JANKI
PRASAD A/A 59 YEARS GRAM KAI KHEDA TEHSIL
HATA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MAHENDRA PATERIA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR DAMOH DISTT. DAMOH (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER DAMOH DISTT.
DAMOH (MADHYA PRADESH)
6. SANYUKT VAN PRABANDHANA SAMITI
LAKHANPURA SHEOPUR DAMOH TEH. HATA
DISTT. DAMOH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13003 of 2016
Between:-
73
SEVA SHAHKARI SAMITI MARYADIT RIMARI THR.
IT PRISIDENT KESHRAJ SINGH S/O SHRIMITHILA
PRATAP SINGH VILL. POST CHAMPAGARH TEH.
JAWA REWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI GOPAL SINGH BAGHEL, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/M.D.STATE AGRICULTURE
MARKETINGBOARD, FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHAYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
5. COLLECTOR REWA DISTT. REWA (MADHYA
PRADESH)
6. DISTRICT SUPPLY OFFICER REWA REWA
(MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT TAH. TEONTHAR DISTT. REWA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13178 of 2016
Between:-
PRAMOD ARYA S/O SHRI GURUDAYAL ARYA ,
AGED ABOUT 48 YEARS, VIKAS NAGAR BHIMPUR
ROAD CHICHOLI TEH. CHICHOLI DISTT. BETUL
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SIDDHARTH GULATEE, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
VALLABH BHAWAN SACHIVALAYA (MADHYA
PRADESH)
74
2. PRINCIPAL SECRETARY KHADYA NAGRIK
AAPOORTI EVAM UPBHOKTA SANRAKSHAN
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. MANAGING DIRECTOR STATE CIVIL SUPPLIES
CORPORATION LIMITED BLOCK B IIIRD FLOOR
PARYAVASH BHAWAN JAIL ROAD BHOPAL
(MADHYA PRADESH)
5. COLLECTOR BETUL DISTT. BETUL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13199 of 2016
Between:-
1. PRIYADARSHINI SAHKARI UPBHOKTA BHANDAR
MARYADIT THROUGH ITS PLRESIDENT TULSA
BAI W/O LATE SHRI BAHULAL AGE 67 NEW JOBI,
INDWAR, MANPUR, UMARIA (MADHYA PRADESH)
2. PRESIDENT SMT. SUMER VISHWAKARMA W/O
SHRI RAMKHELAWAN VISHWAKARMA
PRATHMIK SAHKARI UPBHOKTA BHANDAR
MARYADIT PIPARIYA VILLAGE PIPARIYA POST
OFFICE UMARIA BLOCK AND TEH. MANPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI JAI SHUKLA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN (MADHYA
PRADESH)
4. COMMISSIONER/REGISTRAR CO-OPERATION
DEPARTMENT VINDHYANCHAL BHAWAN BHOPAL
75
(MADHYA PRADESH)
5. COLLECTOR UMARIA DISTT. UMARIA (MADHYA
PRADESH)
6. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT DISTT. UMARIA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13332 of 2016
Between:-
SEWA SAHKARI SAMITI MARYADIT BLOCK JAWA
DISTRICT REWA THROUGH ITS PRESIDENT
BHOOP NARAIN MISHRA VILLAGE PANWAR
TEHSIL JAWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MAHAWAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
AND CIVIL SUPPLIES VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
2. COLLECTOR REWA DISTT. REWA (MADHYA
PRADESH)
3. DISTRICT SUPPLIES CONTROLLER REWA DISTT.
REWA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13475 of 2016
Between:-
VAN SURAKSHA SAMITI SURNADEHI DISTRICT
BETUL THROUGH ITS SALESMAN DHURU LAL
YADAV S/O SHRI OJHA YADAV A/A 38 YEARS
GRAM SURNADEHI POST OFFICE, GARANGWADI
TEHSIL AMLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR, ADVOCATE )
AND
76
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA, VALLABH BHAWAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN, (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETIES VINDHYANCHAL BHAWAN (MADHYA
PRADESH)
4. COLLECTOR COLLECTOR BETUL (MADHYA
PRADESH)
5. DISTRICT SUPPLY OFFICER BETUL BETUL
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13620 of 2016
Between:-
HARSH SHIKSHIT BEROJGAR SAHKARI SHAKH
SAMITI MARYADIT HOSHANGABAD THROUGH ITS
DIRECTOR PRAKASH TIWARI S/O SHRI M.P.
TIWARI, AGE 49 NEAR HARIT PATHOLOGY, KOTHI
BAZAR, HOSHANGABAD (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY DEPT. OF FOOD CIVL
SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA, VALLABH BHAVAN (MADHYA
PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/ REGISTRAR COOPERATIVE
SOCIETIES VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR HOSHANGBAD DISTT. HOSHANGBAD
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER HOSHANGBAD DISTT.
HOSHANGBAD (MADHYA PRADESH)
.....RESPONDENTS
77
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13689 of 2016
Between:-
1. SEWA SAHKARI SAMITI MARYADIT KAUTHEHA
CHHATARPUR THR. BRIJRAJ SINGH YADAV S/O
SHRI GIRJA SHARAN SINGH YADAV R/O
AJEETPUR, TAH-GAURIHAR (MADHYA PRADESH)
2. MANAGER DEOMANI TIWARI S/O SHRI
CHHOTELAL TIWARI SEWA SAHKARI SAMITI
MARYADIT NAHARPUR VILLAGE KHADEHA TAH.
GAURIHAR (MADHYA PRADESH)
3. MANAGER SHIVNARAYAN TIWARI S/O SHRI
JAGANNATH TIWARI SEWA SAHKARI SAMITI
MARYADIT PACHBARA VILLAGE PACHBARA TEH.
GAURIHAR (MADHYA PRADESH)
4. MANAGER RAMCHANDRA PATEL S/O SHRI RAJJU
PRASAD PATEL SEWA SAHKARI SAMITI
MARYADIT CHURYARI VILLAGE CHURIYARI TAH.
GAURIHAR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI D.K. TRIPATHI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.
SECRETARY FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR CHHATARPUR DISTT. CHHATARPUR
(MADHYA PRADESH)
5. SUB DIVISIONAL MAGISTRATE CHHATAPUR
NAGAR DISTT. CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13774 of 2016
Between:-
78
PRIMARY KRISHI SAKH SAHKARI SAMITI
MARYADIT PAHADI BAKSI THROUGH ITS
PRESIDENT RUBY YADAV D/O LATE M.S. YADAV
AGE 24 VILL KHISTON PRITHVIPUR TIKAMGARH
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI A.K. RAWAT, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD AND CIVIL
SUPPLIES DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEPARTMENT OF
COOPERATIVE VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER / DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR (
COOPERATIVE) GOVT. OF M P VINDHYACHAY
BHAWAN, BHOPAL (MADHYA PRADESH)
6. COLLECTOR TIKAMGARH TIKAMGARH
(MADHYA PRADESH)
7. FOOD SUPPLY OFFICER FOOD, CIVIL SUPPLIES
AND CONSUMER PROTECTION DEPARTMENT
TIKAMGARH (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER NIWARI TIKAMGARH
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 13981 of 2016
Between:-
SEWA SAHKARI MARYADIT SAMITI BALKORA
TEHSIL CHANDLA DISTRICT CHHATARPUR
THROUGH ITS PRESIDENT RAGHURAJ SINGH S/O
SHRI RAMSAHAY SINGH A/A 50 YEARS VILLAGE
LUHGAON POST BALKORA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI A.K. SAXENA, ADVOCATE)
79
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERATIVE
SOCIETY VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
4. COLLECTOR CHHATARPUR DIST. CHHATARPUR
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER CHHATARPUR DIST.
CHHATARPUR (MADHYA PRADESH)
6. SUB DIVISIONAL OFFICER LUVKUSHNAGAR
CHHATARPUR DIST. CHHATARPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 14003 of 2016
Between:-
1. SEWA SAHKARI MARYADIT SAMITI MUDERI
TEHSIL LUVKUSH NAGAR DISTRICT
CHHATARPUR THROUGH ITS PRESIDENT
LAKHAN AWASTHI S/O SHRI LAXMI PRASAD
AWASTHI A/A 35 YEARS VILLAGE AND POST
MUDERI (MADHYA PRADESH)
2. SEWA SAHKARI MARYADIT SAMITI PRESIDENT
DEVIDEEN KUSHWAHA BACHHON DIST.
CHHATARPUR (MADHYA PRADESH)
3. SEWA SAHKARI MARYADIT SAMITI PRESIDENT
DEENDAYAL RAI VILL. KHAPARYA POST
BAGMATH DIST. CHHATARPUR (MADHYA
PRADESH)
4. SEWA SAHKARI MARYADIT SAMITI PRESIDENT
KASHI PRASAD KEWAT HATHAUHA DISTT.
CHHATARPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI A.K. SAXENA, ADVOCATE)
AND
80
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF FOOD
CIVIL SUPPLIES AND CONSUMER PROTECTION
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COMMISSIONER FOOD CIVIL SUPPLIES AND
CONSUMER PRODUCTION BHOPAL (MADHYA
PRADESH)
3. COMMISSIONER AND REGISTRAR COOPERTIVE
SOCIETIES BHOPAL (MADHYA PRADESH)
4. COLLECTOR CHHATARPUR CHHATARPUR
(MADHYA PRADESH)
5. DISTRICT SUPPLY OFFICER CHHATARPUR
CHHATARPUR (MADHYA PRADESH)
6. SUB DIVISION OFFICERE CHHATARPUR
CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 14089 of 2016
Between:-
1. ADIM JATI SEVA SAHKARI SAMITI MARYADIT
RAMGARH SHOPS GONDWALI BHALUGHAR
THROUGH ITS PRESIDENT VIJAY KUMAR PANDEY
S/O SHRI JAGDISH DEV PANDEY, AGE 40, VI
RAMPURWA CHITRANGI SINGRAULI (MADHYA
PRADESH)
2. INCHARGE OFFICER PRAKASH KUMAR MISHRA
S/O LATE SHRI RAMAKANT MISHRA ADIM JATI
SEVA SAHKARI SAMITI MARYADIT MAJHAULI
SHOPS MAJHAULI UJJAING JOBGARH KHEKHDA
BAGHADEEH DEVRA TINGUDI OBRI MAKRI
PURANI DEO INCHARGE OFFICE LAMPUS
MAJHAULI DISTT. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI D.K. DWIVEDI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOF CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA,
VALLABH BHAVAN, BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY CO-OPERATION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
81
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR CO-OPERATION
DEPARTMENT VINDHAYACHAL BHAVAN, BHOPAL
(MADHYA PRADESH)
5. COLLECTOR SINGRAULI DISTT. SINGROULI
(MADHYA PRADESH)
6. DISTRICT SUPPLY OFFICER SINGRAULI DISTT.
SINGROULI (MADHYA PRADESH)
7. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT TAH. CHITRANIG (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL )
WRIT PETITION No. 14342 of 2016
Between:-
ADIM JATI SEVA SAHKARI SAMITI MARYADIT
DUDHMANIYA THROUGH ITS PRESIDENT
JAYNATH SINGH S/O SHRI PREMNATH SINGH A/A
50 YEARS VILLAGE AND POST DUDHMANIYA
TAHSIL CHITRANGI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI R.P. SINGH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FOOD CIVIL SUPPLIES
AND CONSUMER PROTECTION MANTRALAYA
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY DEPTT. OF COOPERATIVE
GOVT. OF M.P. MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPUDA BHAWAN, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHAYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
5. COLLECTOR SINGROULI DISTT. SINGROULI
(MADHYA PRADESH)
82
6. DISTRICT SUPPLY OFFICER SINGROULI DISTT.
SINGROULI (MADHYA PRADESH)
7. RETURNING OFFICER CUM SUB DIVISIONAL
OFFICER REVENUE DEPARTMENT TAH.
CHITRANGI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 14741 of 2016
Between:-
1. PRIMARY AGRICULTURE CREDIT COOPERATIVE
SOCIETY LTD. HATTA THROUGH ITS MANAGER
RAMLAL TIWARI S/O BIHARILAL TIWARI DISTT.
TIKAMGARH (MADHYA PRADESH)
2. MANAGER, RAMESH PRASAD PRIMARY
AGRICULTURE CREDIT COOPERATIVE SOCIETY
LTD. AROURA DISTT. TIKAMAGHAR (MADHYA
PRADESH)
3. MANAGER, MANOJ RAIKWAR SEVA SAHKARI
SAMITI MARYADIT BALDEOGARH BALDEOGARH
(MADHYA PRADESH)
4. MANAGER, AMAR PRATAP SINGH BUNDELA
PRIMARY AGRICULTURE CREDIT COOPERATIVE
SOCIETY LTD. VILLAGE KHARILA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI R.S. KHARE, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT GOVT. OF M.P. VALLABH BHAWAN
(MADHYA PRADESH)
3. COLLECTOR (FOOD) TIKAMGARH GOVT. OF M.P.
VALLABH BHAWAN (MADHYA PRADESH)
4. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT.
TIKAMGARH (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER TIKAMGARH
BALDEOGARH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
83
WRIT PETITION No. 14843 of 2016
Between:-
ADIM JATI SEWA SAHKARI SAMITI BIJURI THR.
ITS PRESIDENT HEERALAL PATEL S/O SHRI
RAMDAS PATEL A/A 65 BHAKTA POST BAHERA
BANDH VIA BIJURI TEH. KOTMA DISTT. ANUPPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI B.K. UPADHAYAY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH SECRETARY
DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER CUM REGISTAR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT VINDHAYACHAL BHAVAN BHOPAL
(MADHYA PRADESH)
3. COLLECTOR ANUPPUR DISTT. ANUPPUR
(MADHYA PRADESH)
4. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT KATMA DISTT. ANUPPUR (MADHYA
PRADESH)
5. SALESMAN SUMANLATA D/O HEERALAL PANIKA
LAXMI AAJIVKA SWA SAHAYATA SAMOOH
BHATHADAND VILLAGE BHATHADAND POST
BAHERA BANDH BIJURI TAH. KOTMA (MADHYA
PRADESH)
6. SALESMAN SMT. RUKMANI DEVI OM NIRMAL
BACHAT AND SAKH SAMOOH PADARIPANI
PADARIPANI BIJURI TAH. KOTMA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 15118 of 2016
Between:-
1. PRATHMIK KRISHI SAKH SAHKARI SAMITI MYDT
KUDAR DISTRICT TIKAMGARH THROUGH THE
MANAGER PUNIT TIWARI A/A 24 YEARS S/O LATE
SHRI BRIJESH SHRI TIWARI JI KUDAR TEHSIL
NIWADI (MADHYA PRADESH)
2. MANAGER, RAJENDRA AHIRWAR PRATHMIK
UPBHOKTA BHANDAR NIWADI TEHSIL NIWADI
(MADHYA PRADESH)
84
3. ASST. SOCIETY MANAGER BABU LAL RAJPUR
PRATHMIK KRISHI SAKH SAHKARI SAMITI
KUDYALA KUDYALA, TEHSIL PALERA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ANIL LALA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY DEPARTMENT OF FOOD CIVIL
SUPPLIES AND CONSUMER PROTECTION
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. DEPUTY SECRETARY FOOD, CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY DEEPTT.OF
COOPERATIVE GOVT. OF M.P. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
4. COMMISSIONER/DIRECTOR FOOD, CIVIL
SUPPLIES AND CONSUMER PROTECTION
DEPARTMENT SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
5. COMMISSIONER AND REGISTRAR COOPERATIVE
GOVT. OF M.P. VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)
6. COLLECTOR TIKAMGARH DISTT. TIKAMAGARH
(MADHYA PRADESH)
7. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT.
TIKAMAGARH (MADHYA PRADESH)
8. SUB DIVISIONAL OFFICER TIKAMGARH NIWADI
(MADHYA PRADESH)
9. SUB DIVISIONAL OFFICER TIKAMGARH JATARA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
WRIT PETITION No. 15726 of 2016
Between:-
1. PRATHMIK KRISHI SAKH SAHKARI SAMITI
CHHIPRI LIDHOURA THROUGH ITS MANAGER
SHRI JEEVAN PANDEY S/O SHRI BHAGWANDAS
PANDEY A/A 49 VILL. CHHIPRI, TEH LIDHOURA,
TIKAMGARH (MADHYA PRADESH)
85
2. PRESIDENT, SHRI RAKESH BIHARI S/O SHRI
RAMSEVAK SHARMA PRATHMIK KRISHI SAKH
SAHKARI SAMITI MARGUVA ISHON R/O VILLAGE
MARGUVA ISHON, TEH-LIDHOURA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAJROOP PATEL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH THE
SECRETARY FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER/ DIRECTOR FOOD CIVIL
SUPPLIES GOVT. OF M.P. VALLABH BHAWAN
(MADHYA PRADESH)
3. COLLECTOR (FOOD) TIKAMGARH DISTT-
TIKAMGARH (MADHYA PRADESH)
4. DISTRICT SUPPLY OFFICER TIKAMGARH DISTT-
TIKAMGARH (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER TIKAMGARH
LIDHOURA, DISTT-TIKAMGARH (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI SWAPNIL GANGULY, DEPUTY ADVOCATE GENERAL)
(Heard through Video Conferencing)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
In all these writ petitions an interim relief has been granted to the writ petitioners. Presently, an application is filed by the State seeking leave of this Court to come out with a new control order. In paras 7 and 8, the State has stated as follows :-
"(7) The control order 2015 has been formulated in the view of the recommendation of the Wadhwa Committee report which has recommended for streamlining of the earlier control order so as to remove the maladies and curbing the pilferage and diversion of supplies from the stage of issuance from godown till it reaches the fair price shops and thereafter, by ensuring end to end computerization so as to ensure transparent recording of transaction at all levels and prevent diversion.86
(8) It is further submitted that the recommendations made by Wadhwa Committee have already been approved by the Hon'ble Supreme Court and the Government of India has also sworn before the Hon'ble Supreme Court on affidavit that the recommendations of Wadhwa Committee would be implemented in every State. Thus, the present control order of 2015 framed by the State Government is based upon the recommendations of Wadhwa Committee which have been approved by the Hon'ble Supreme Court."
Under these circumstances, we do not find any reason to keep these matters pending. The interim protection that has already been granted to the petitioners would necessarily continue, until and unless a new control order is issued. As and when the State issues a new control order, necessarily the same will be applicable to the petitioners and others. For all these reasons, the application is taken on record.
Accordingly, the petitions are disposed off. The interim orders granted by this Court shall continue till the promulgation of the new control order which is likely to be issued by the State Government.
All pending interlocutory applications are also disposed off.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
DevS
Digitally signed by
DEVESH K SHRIVASTAVA
Date: 2022.01.17
14:08:23 +05'30'
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