Section 34(1)(e) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(e)awarding, subject to any rules made in that behalf, costs or special costs to any party or requiring security for costs from any party ;

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