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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(2) in West Bengal Town and Country (Planning and Development) Act, 1979

(2)Any order issued under sub-section (1) shall cease to operate in the event of the scheme being withdrawn by the said authority either on its own notion or under the directions of the State Government under section 71.