Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)No portion of the building which contains the auditorium shall without the consent of the licensing authority, be occupied or used-
(a)as a hotel, boarding or lodging house or for residential purposes by day or night;
(b)as a factory or workshop or for storage purpose.