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[Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(3)(a) in The Income Tax Act, 2025

(a)the loan has been sanctioned by the financial institution during the period beginning on the 1st April, 2016 and ending on the 31st March, 2017;