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[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(5) in The Goa Panchayat Raj Act, 1994

(5)The Chairman or a member of the Finance Commission may resign his office by writing under his hand and addressing to the Finance Secretary to the Government, but he shall continue in office until his resignation is accepted by the Government.