Section 17(12B)(a) in The Reserve Bank of India Act, 1934

[Cites 0, Cited by 0] [Section 17(12B)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(12B)(a) in The Reserve Bank of India Act, 1934

(a)it has made loans and advances in foreign currencies for financing international trade or for the import of capital goods or for such other purposes as may be approved by the Central Government; and

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Union of India - Subsection

Section 17(12B)(a) in The Reserve Bank of India Act, 1934