Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 7 in Goalpara Tenancy Act, 1929 7. Transfer of permanent tenures. - Every permanent tenure shall, subject to the provisions of this Act, be capable of being transferred in the same manner and to the same extent as other immovable property.
