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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(4)Where the declaration of quantity by weight, measure or number alone is not sufficient to give to the consumer full information with regard to the dimensions or number of commodity contained in the package, such declaration shall be accompanied by a declaration of the dimensions or number, or both, where necessary, of the commodity contained in the package.[* * *] [Illustrations omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 13.1.2007). ]