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State of Rajasthan - Section

Section 12 in Rajasthan Panchayati Raj Rules, 1996

12. Membership.

(1)Vigilance Committee shall have seven members who are recognized community leaders and generally do not participate in election.
(2)Member of Panchayat Samiti or Zila Parishad residing in such Panchayat area, can also be a member in such Vigilance Committee by approval of Gram Sabha.
(3)Members may decide to form groups for supervision of development works, trespass on Abadi, Pasture lands, Sanitation and Drinking Water etc.
(4)Members shall elect one person as Chairman to decide dates for holding and presiding meetings.