Bombay High Court
Halba Sansad Samiti (Halba Sanskruti ... vs Secretary, Ministry Of Social Justice ... on 24 July, 2019
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
1
2407pil39.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
P.I.L. No.39 of 2019
Halba Sansad Samiti (Halba Sanskruti Sadharma Dakshata Samiti), Gadchiroli,
through its President, Shri Uday S/o Baliramji Dhakate
Versus
Secretary, Ministry of Social Justice & Empowerment, Government of India, New
Delhi, and others.
Office Notes, Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders
and Registrar's order
Shri S.R. Narnaware, Advocate for Petitioner.
Shri S.Y. Deopujari, Government Pleader for Respondent Nos.3 to 6.
Coram : R.K. Deshpande & Vinay Joshi, JJ.
Date : 24th July, 2019 Heard.
Rule, made returnable early.
Shri S.Y. Deopujari, the learned Government Pleader, waives service of notice for the respondent Nos.3 to 6.
(Vinay Joshi, J.) (R.K. Deshpande, J.) Lanjewar, PS ::: Uploaded on - 25/07/2019 ::: Downloaded on - 26/07/2019 02:20:11 :::