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Bombay High Court

Halba Sansad Samiti (Halba Sanskruti ... vs Secretary, Ministry Of Social Justice ... on 24 July, 2019

Author: Ravi K. Deshpande

Bench: Ravi K. Deshpande

                                                 1

                                                               2407pil39.19.odt

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR

                                      P.I.L. No.39 of 2019
        Halba Sansad Samiti (Halba Sanskruti Sadharma Dakshata Samiti), Gadchiroli,
                    through its President, Shri Uday S/o Baliramji Dhakate
                                              Versus
       Secretary, Ministry of Social Justice & Empowerment, Government of India, New
                                        Delhi, and others.

       Office Notes, Memoranda of Coram,
       appearances, Court's orders or directions Court's or Judge's orders
       and Registrar's order
                 Shri S.R. Narnaware, Advocate for Petitioner.
                 Shri S.Y. Deopujari, Government Pleader for Respondent Nos.3 to 6.


                  Coram : R.K. Deshpande & Vinay Joshi, JJ.

Date : 24th July, 2019 Heard.

Rule, made returnable early.

Shri S.Y. Deopujari, the learned Government Pleader, waives service of notice for the respondent Nos.3 to 6.

(Vinay Joshi, J.) (R.K. Deshpande, J.) Lanjewar, PS ::: Uploaded on - 25/07/2019 ::: Downloaded on - 26/07/2019 02:20:11 :::